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Lisa Elizabeth Mathew vs Unknown
2021 Latest Caselaw 59 Ker

Citation : 2021 Latest Caselaw 59 Ker
Judgement Date : 4 January, 2021

Kerala High Court
Lisa Elizabeth Mathew vs Unknown on 4 January, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

         Con.Case(C).No.1725 OF 2020 IN WP(C). 12668/2020

   AGAINST THE JUDGMENT IN WP(C) 12668/2020(G) OF HIGH COURT OF
                              KERALA


PETITIONER:

              LISA ELIZABETH MATHEW,
              AGED 42 YEARS
              W/O. FR. SUNIL CHACKO, H.S.S.T. (CHEMISTRY), MTHSS
              VALAKOM, KOTTARAKKARA, KOLLAM-691 532, RESIDING AT
              CHARUVILA PUTHEN VEEDU, KAMBANKOD, VAYAKKAL, VALAKOM,
              KOLLAM-691 532

              BY ADVS.
              SRI.ELVIN PETER P.J.
              SRI.K.R.GANESH

RESPONDENT

              SMT. NARAYANI. E.S.,
              (AGE AND NAME OF FATHER NOT KNOWN TO THE PETITIONER),
              THE REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY
              EDUCATION, 4TH FLOOR,CORPORATION BUILDING, PALAYAM,
              THIRUVANANTHAPURAM-695 033


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1725 OF 2020 IN WP(C). 12668/2020

                                    2




                              JUDGMENT

Dated this the 4th day of January 2021

It is submitted by the learned counsel for the petitioner

that the petitioner is not desirous of continuing the Contempt of

Court Case any further.

In the above view of the matter, the Contempt of Court

Case is closed.

Sd/-

ANU SIVARAMAN JUDGE SVP Con.Case(C).No.1725 OF 2020 IN WP(C). 12668/2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 TRUE COPY OF THE PROCEEDINGS NO.ACD A1/16055/HSE/2001 DATED 12.08.2003 ISSUED BY THE DIRECTOR OF HIGHER SECONDARY EDUCATION.

ANNEXURE 2 TRUE COPY OF THE SENIORITY LIST OF HIGHER SECONDARY SCHOOL TEACHERS WITH EFFECT FROM 06.07.2018.

ANNEXURE 3 TRUE COPY OF THE MEMO NO. A/493/18-19 DATED 02.07.2018 ISSUED BY THE CORPORATE MANAGER PROMOTING SMT. LEENA MERRY VARUGHESE AS HSST (CHEMISTRY).

ANNEXURE 4 TRUE COPY OF THE STATEMENT OF RELINQUISHMENT GIVEN BY SMT. LEENA MERRY VARUGHESE DATED 02.07.2018.

ANNEXURE 5 TRUE COPY OF MEMO NO.A/494/18-19 DATED 02.07.2018 ISSUED BY THE CORPORATE MANAGER PROMOTING THE PETITIONER AS HSST(CHEMISTRY).

ANNEXURE 6 TRUE COPY OF THE APPOINTMENT ORDER/PROMOTION ISSUED TO THE PETITIONER DATED 06.08.2018 AS HSST(CHEMISTRY).

ANNEXURE 7 TRUE COPY OF THE MEMO NO. A/507/2019-20 DATED 01.07.2019 ISSUED BY THE CORPORATE MANAGER PROMOTING SMT. LEENA MERRY VARUGHESE AS HSST CHEMISTRY.

ANNEXURE 8 TRUE COPY OF THE LETTER NO. 1040/2019-

2020 DATED 04.10.2019 SENT BY THE CORPORATE MANAGERTOTHE REGIONAL DEPUTY DIRECTOR.

ANNEXURE 9 TRUE COPY OF THE LETTER NO.TRO-

10/5377/2019/HSE DATED 03.12.2019 ISSUED BY THE REGIONAL DEPUTY DIRECTOR.

ANNEXURE 10 TRUE CERTIFIED COPY OF THE JUDGMENT DATED 15.09.2020 IN W.P.(C) NO.12668/2020 OF THIS HON'BLE COURT.

 
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