Muhammad Noushad P.S vs Pattanakkad Service ...
2021 Latest Caselaw 57 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     MONDAY, THE 04TH DAY OF JANUARY 2021 / 14TH POUSHA, 1942

                      WP(C).No.27032 OF 2020(D)


PETITIONERS:

      1        MUHAMMAD NOUSHAD P.S
               AGED 45 YEARS
               S/O. MOHAMMED, PUTHIYA MALIYAKAYIL, PATTANAKKAD,
               CHERTHALA, ALAPPUZHA - 688531.

      2        SHAMIM NOUSHAD,
               W/O. MOHAMMED NOUSHAD, PUTHIYA MALIYAKAYIL,
               PATTANAKKAD, CHERTHALA, ALAPPUZHA - 688531.

               BY ADVS.
               SRI.B.PRAMOD
               SMT.NAMITHA JYOTHISH

RESPONDENTS:

      1        PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD. NO 1144
               PATTANAKKAD P.O, CHERTHALA, REPRESENTED BY ITS
               SECRETARY - 688531.

      2        THE SECRETARY
               PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD NO. 1144,
               PATTANAKKAD P.O, CHERTHALA, ALAPPUZHA, PIN - 688531

      3        THE JOINT REGISTRAR (GENERAL)
               OFFICE OF THE CO-OPERATIVE JOINT REGISTRAR, ALAPPUZHA
               , PIN - 688001.

               R1-2 BY ADV. SRI.T.R.HARIKUMAR
               R1-2 BY ADV. SRI.ARJUN RAGHAVAN

OTHER PRESENT:

               SR.GP BIMAL K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).27032/2020
                                      2




                               JUDGMENT

After hearing the learned counsel for the petitioners and

learned Standing Counsel for the respondents 1 and 2, I am satisfied that

the Writ Petition itself can be disposed of with a direction to the society to

pay the amount covered by Exts.P1 to P3 FD receipts with accrued

interest as well as Exts.P4 and P5 savings bank accounts in 15 equal

monthly installments commencing from 01.02.2021.

Sd/-

                                                 SUNIL THOMAS

Sbna                                                 JUDGE
 W.P(C).27032/2020





                         APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1           A TRUE COPY OF THE F.D RECEIPTS(2 NOS.)
                     DATED 07.07.2015.

EXHIBIT P2           A TRUE COPY OF THE F.D RECEIPTS(6 NOS.)
                     DATED 07.09.2015.

EXHIBIT P3           A TRUE COPY OF THE F.D RECEIPTS(3 NOS.)
                     DATED 28.09.2015.

EXHIBIT P4           A TRUE COPY OF THE RELEVANT PAGES OF THE

PASSBOOK IN THE 1ST PETITIONER.

EXHIBIT P5 A TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK IN THE 2ND PETITIONER.

EXHIBIT P6 A TRUE COPY OF THE REQUEST DATED 13.11.2020.

EXHIBIT P7 A TRUE COPY OF THE JUDGMENT IN WP(C) NO.

32165/2019 DATED 17.09.2020.