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Saju T.R vs The Kerala State Electricity ...
2021 Latest Caselaw 554 Ker

Citation : 2021 Latest Caselaw 554 Ker
Judgement Date : 7 January, 2021

Kerala High Court
Saju T.R vs The Kerala State Electricity ... on 7 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                        WP(C).No.170 OF 2021(U)


PETITIONER:

               SAJU T.R.
               AGED 46 YEARS
               S/O. RAJAN, WORKING AS MAZDOOR/WORKMAN,
               PEERUMED ELECTRICAL SECTION,
               PEERUMED GEOGRAPHICAL AREA,
               HAVING PERMANENT RESIDENCE AT THANNIKKALKIZHAKETHIL,
               KANCHIYAAR P.O., IDUKKI DISTRICT, PIN-685511.

               BY ADV. SMT.O.H.NAZEEBA

RESPONDENTS:

      1        THE KERALA STATE ELECTRICITY BOARD LTD.
               REPRESENTED BY ITS CHAIRMAN, PATTOM,
               THIRUVANANTHAPURAM-695004.

      2        THE KERALA STATE ELECTRICITY BOARD LIMITED
               REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
               PATTOM, THIRUVANANTHAPURAM-695004.

      3        THE CHIEF ENGINEER (HRM)
               OFFICE OF THE CHIEF ENGINEER
               HUMAN RESOURCE MANAGEMENT)
               VIDYUTHIBHAVAN PATTOM, THIRUVANANTHAPURAM.
               PIN-695004.

      4        THE GRIEVANCE REDRESSAL COMMITTEE
               REPRESENTED BY CHIEF EXECUTIVE ENGINEER, HRM,
               KERALA STATE ELECTRICITY BOARD LIMITTED, PATTOM,
               THIRUVANANTHPUARAM, PIN-695004.

               BY ADV. SRI.ASOK M.CHERIAN, SC, KSEB

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.170 OF 2021(U)           2




                               JUDGMENT

Dated this the 7th day of January 2021

It is submitted by the learned Standing Counsel appearing for

the respondents that the petitioner is being retained at the present

station for the time being.

The said submission is recorded and the writ petition is closed.

Sd/-

ANU SIVARAMAN

JUDGE Bb/8/1/2021

APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER REJECTING THE GRIEVANCE OF THE PETITIONER DATED 24/12/2020.

EXHIBIT P2 TRUE COPY OF THE MEDICAL CERTIFICATE OF PETITIONER'S MOTHER ISSUED FROM THE DEPARTMENT OF CARDIOLOGY, ST.JOHNS HOSPITAL KATTAPPANA, SOUTH IDUKKI DISTRICT DATED 1/10/2020.

EXHIBIT P3 THE TRUE COPY OF THE DEPENDENCY CERTIFICATE ISSUED BY THE VILLAGE OFFICER, KANCHIYAAR DATED 2/10/2020.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION BEFORE THE 3RD RESPONDENT DATED 28/12/2020

RESPONDENTS' EXHIBITS: NIL

[True copy]

P.A to Judge

Bb

 
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