Oriental Rock Products Pvt. Ltd vs Raju
2021 Latest Caselaw 450 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

   WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

         Con.Case(C).No.2060 OF 2020 IN WP(C). 8058/2020

  AGAINST THE JUDGMENT IN WP(C)NO.8058/2020(F) DATED 05.11.2020
                                 ------


PETITIONER/S:

                ORIENTAL ROCK PRODUCTS PVT. LTD.,
                12/243, OLD TREASURY BUILDING, P.O. JUNCTION,
                MUVATTUPUZHA, ERNAKULAM, REPRESENTED BY ITS MANAGING
                DIRECTOR, SRI.SAJEEV MATHEW.

                BY ADV. PHILIP J.VETTICKATTU

RESPONDENT/S:

                RAJU, AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONER, THE SECRETARY, THIRUMITTAKODE GRAMA
                PANCHAYAT, OTTAPALAM, PALAKKAD-679533.


                BY ADV.T.A.RAJAGOPALAN


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 C.O.C).No.2060/2020                2




                           JUDGMENT

Dated this the 6th day of January 2021

Both sides submitted that the directions in the

judgment in W.P.(C) No.8058/2020 dated 05.11.2020 have been

complied with. The said submission is recorded.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

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APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A TRUE COPY OF APPLICATION DATED 24/01/2020 SUBMITTED BY THE PETITIONER WITH COVERING LETTER.

ANNEXURE B TRUE COPY OF ORDER DATED 29/01/2020 ISSUED BY THE RESPONDENT REJECTING THE APPLICATION FOR LICENSE.

ANNEXURE C CERTIFIED COPY OF THE JUDGMENT DATED 05/11/2020 PASSED BY THIS HON'BLE COURT IN WPC NO.8058/2020.

ANNEXURE D TRUE COPY OF THE RECEIPT SHOWING ACCEPTANCE OF JUDGMENT BY THE RESPONDENT ON 16/11/2020.

RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE