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M/S Hotel Green Fort vs Satyajeet Rajan Ias
2021 Latest Caselaw 448 Ker

Citation : 2021 Latest Caselaw 448 Ker
Judgement Date : 6 January, 2021

Kerala High Court
M/S Hotel Green Fort vs Satyajeet Rajan Ias on 6 January, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

   WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

          Con.Case(C).No.2113 OF 2020 IN WP(C). 20675/2020

JUDGMENT IN WP(C) 20675/2020(H) DATED 05.10.2020 OF HIGH COURT OF
                             KERALA


PETITIONER/PETITIONER IN WP(C):

             M/S HOTEL GREEN FORT
             KOTTARAKKARA, KOLLAM DISTRICT, PIN-691506,
             REPRESENTED BY ITS MANAGING PARTNER,
             C.RAJAGOPALAN NAIR, AGED 67 YEARS,
             S/O.CHELLAPPAN PILLAI.

             BY ADVS.
             SRI.M.G.KARTHIKEYAN
             SRI.NIREESH MATHEW

RESPONDENTS/RESPONDENTS NO.1 TO 2 IN THE WRIT PETITION:

      1      SATYAJEET RAJAN IAS,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             SECRETARY, TAXES (A) DEPARTMENT, GOVT. SECRETARIAT,
             THIRUVANANTHAPURAM-695001.

      2      AANANDAKRISHNAN S., I.P.S.,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             THE EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE,
             EXCISE HEAD QUARTERS, NANDAVANAM
             THIRUVANANTHAPURAM-695 033




             SMT CS SHEEJA SR GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.2113 OF 2020

IN WP(C). 20675/2020                      2




                                   JUDGMENT

When the Contempt Case was taken up, Sri. M.G. Karithikeyan, the

learned counsel appearing for the petitioner, submitted that the judgment has

been complied with and the petitioner has no further grievance.

This Contempt Case is closed.

SD/-

RAJA VIJAYARAGHAVAN V

JUDGE NS //TRUE COPY// P.A. TO JUDGE Con.Case(C).No.2113 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 5.10.2020 IN WP(C) NO.20675/2020 PASSED BY THIS HON'BLE COURT.

ANNEXURE B PHOTOCOPY OF THE COVERING LETTER 8.10.2020 SENT TO THE RESPONDENTS.

RESPONDENTS' EXHIBITS:

NIL

 
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