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Muhammed Musthafa vs The Geologist
2021 Latest Caselaw 439 Ker

Citation : 2021 Latest Caselaw 439 Ker
Judgement Date : 6 January, 2021

Kerala High Court
Muhammed Musthafa vs The Geologist on 6 January, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

   WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

                     WP(C).No.24730 OF 2020(M)


PETITIONER:

              MUHAMMED MUSTHAFA
              AGED 50 YEARS
              S/O.UNNEEN, POONTHOTTATHIL HOUSE, KADANNAMANNA,
              PERINTHALMANNA, MALAPPURAM DISTRICT.

              BY ADV. SRI.BABU S. NAIR

RESPONDENT:

              THE GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
              MINI CIVIL STATION, MANJERI, MALAPPURAM DISTRICT,
              PIN-676 121.

              BY GOVERNMENT PLEADER


              ADV. BY S GOPINATHAN SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.24730 OF 2020(M)

                                       2




                                JUDGMENT

Dated this the 6th day of January 2021

In view of the not press memo filed by the counsel for the

petitioner, the writ petition is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE SAS/06/01/2020 JUDGE WP(C).No.24730 OF 2020(M)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE SECRETARY, MANJERI MUNICIPALITY DATED 22.09.2020.

EXHIBIT P2 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED THE ASSISTANT ENGINEER, MANJERI MUNICIPALITY DATED 22.09.2020.

EXHIBIT P3 TRUE COPY OF THE CERTIFICATE ISSUED BY THE SECRETARY, MANJERI MUNICIPALITY DATED 22.09.2020.

EXHIBIT P4 TRUE COPY OF THE CONSENT LETTER ISSUED TO THE PETITIONER BY THE LAND OWNER DATED 01.06.2020.

EXHIBIT P5 TRUE COPY OF THE CHALAN DATED 17.06.2020 SHOWING THE REMITTANCE OF APPLICATION FEE BY THE PETITIONER.

RESPONDENTS' EXHIBITS:- NIL //TRUE COPY// P.A. TO JUDGE

 
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