Citation : 2021 Latest Caselaw 436 Ker
Judgement Date : 6 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942
WP(C).No.24923 OF 2020(M)
PETITIONER/S:
MATHEW CHACKO
AGED 63 YEARS
S/O. CHACKO, MOOKALIKATTU HOUSE, VENGATHANAM P.O.
PARATHODE, KANJIRAPPILLY, KOTTAYAM 686 512.
BY ADV. SRI.JOSY ANTONY
RESPONDENT/S:
THE CHAKKUPALLAM SERVICE CO-OPERATIVE BANK LTD NO.
I - 154, CHAKKUPALLOM P.O. IDUKKI DISTRICT 685 509.
BY ADV. SMT.A.K.PREETHA, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.24923 OF 2020(M)
2
JUDGMENT
When the matter was taken up, the learned standing
counsel for the respondent submitted that pursuant to the
request made, NOC has been issued. This is recorded and the
Writ Petition is closed.
Sd/-
SUNIL THOMAS, JUDGE
R.AV WP(C).No.24923 OF 2020(M)
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE SALE DEED BEARING NO.
3136/13 DATED 29/8/2013.
EXHIBIT P2 TRUE COPY OF THE TAX RECEIPT DATED 13/8/2020 ISSUED BY THE VILLAGE OFFICER, CHAKKUPALAM.
EXHIBIT P3 TRUE COPY OF THE PATTA ISSUED BY THE GOVERNMENT.
EXHIBIT P4 TRUE COPY OF THE ENCUMBRANCE CERTIFICATE WITH REGARD TO THE PROPERTY COVERED BY EXT. P1.
EXHIBIT P5 TRUE COPY OF THE SETTLEMENT DEED 2667/07 OF SRI. GIREESH DATED 15.10.2007.
RESPONDENT'S/S EXHIBITS NIL
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