Vas Pharmaceuticals (India) Ltd vs G.P.Nair Family Trust
2021 Latest Caselaw 435 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

         THE HONOURABLE MR.JUSTICE SATHISH NINAN

WEDNESDAY, THE 06TH DAY OF JANUARY 2021/16TH POUSHA, 1942

                  O.P.(C)No.39 OF 2021

  (AGAINST THE ORDER IN I.A.NO.02/2020 IN O.A.No.3/2015
               OF DISTRICT COURT PALAKKAD)


PETITIONER:

        VAS PHARMACEUTICALS (INDIA) LTD.,
        OWNERS, G.P.NAIR PLANTATIONS,
        REPRESENTED BY VASUDEVAN K.PANTHALATH,
        REGISTERED OFFICE- THOPPIL ESTATE,
        VYTTILA, KOCHI-682 019.

        BY ADVS.
        SRI.SAM ISAAC POTHIYIL
        SMT.TINU JOHNSON
        SHRI.VISHNU DAS
        SRI. SRUTHI DAS
        SHRI.JOMON P MOHAN
        SHRI.PHILIP ARUN M.N.
        SHRI.MOHAMED AMJAD K.M
        SMT.JISHMA K.S

RESPONDENTS:

 1      G.P.NAIR FAMILY TRUST,
        REPRESENTED BY ITS POWER OF ATTORNEY HOLDER,
        K.G.KURUVILLA, KAYYALAKKADOM, KURUVENKONAM,
        THIRUVANANTHAPURAM-695 003.

 2      STATE OF KERALA,
        REPRESENTED BY THE SECRETARY TO GOVERNMENT,
        FOREST DEPARTMENT, SECRETARIAT,
        THIRUVANANTHAPURAM-695 001.

 3      CUSTODIAN AND PRINCIPAL CONSERVATOR OF FOREST,
        FOREST OFFICE, VAZHUTHACADU,
        THIRUVANANTHAPURAM-695 014.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.39 OF 2021

                          2




                       JUDGMENT

Learned counsel for the petitioner seeks

permission to withdraw the original petition.

Permission granted. Original petition is

dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

ss O.P.(C)No.39 OF 2021

APPENDIX PETITIONERS EXHIBITS:

EXHIBIT P1 TRUE COPY OF O.A.NO.3/2015 PENDING BEFORE THE HON'BLE ADDITIONAL DISTRICT COURT, PALAKKAD.

EXHIBIT P2 TRUE COPY OF I.A.NO.2/2020 IN O.A.NO.3/2015 PENDING BEFORE THE HON'BLE ADDITIONAL DISTRICT COURT, PALAKKAD.