Ambika Devi T vs Biju Prabhakar
2021 Latest Caselaw 408 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

   WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

          Con.Case(C).No.1773 OF 2020 IN WP(C). 13893/2020

 JUDGMENT IN WP(C) 13893/2020(J)DATED 10.07.2020 OF HIGH COURT OF
                              KERALA


PETITIONERS/PETITIONERS IN THE WP(C):

      1      AMBIKA DEVI T.
             AGED 56 YEARS
             D/O. THANKAPPAN, RESIDING AT C.V. HOUSE,
             THALAYAMKULAM, THOLIKODE P.O., PUNALUR, KOLLAM
             DISTRICT-691303. (SENIOR ASSISTANT, PUNALUR DEPOT
             RETIRED ON 31/05/2020)

      2      JESSY MOL T.,
             AGED 56 YEARS
             D/O. THOMAS THANKACHAN, RESIDING AT THONDIYIL VEEDU,
             MANIYAR P.O., PUNALUR, KOLLAM DISTRICT-691333.
             (SENIOR ASSISTANT, PUNALUR DEPOT RETIRED ON
             31/05/2020)

      3      ALEXANDER K.
             AGED 56 YEARS
             S/O. KOCHUNDY, KUTTARAZHIKATHU VEEDU, CHENKULAM P.O.,
             OYOOR, KOLLAM DISTRICT-691510.
             (INSPECTOR, PUNALUR DEPOT RETIRED ON 31/05/2020)

      4      ABHILASH A.K.
             AGED 56 YEARS
             S/O. K.P. KUMARAN, AMBOTTY BHAVAN, BHARANIKAV P.O.,
             PUNALUR, KOLLAM DISTRICT-691306.
             (CONDUCTOR, PUNALUR DEPOT RETIRED ON 31/05/2020)

      5      SATHEESH N.
             AGED 56 YEARS
             S/O. NARAYANAN, RESIDING AT S.R. BHAVANAM,
             KARIYARA P.O., KOLLAM DISTRICT-691332.
             (VEHICLE SUPERVISOR, PUNALUR DEPOT RETIRED ON
             31/05/2020)

      6      GOPAKUMAR NAIR S.,
             AGED 56 YEARS
             S/O. SREEDHARAN NAIR, ANATHAVILASOM, AZHANTHAKUZHY,
             NILAMEL P.O., KOLLAM DISTRICT-690535.
             (DRIVER, PUNALUR DEPOT RETIRED ON 31/05/2020)
 Con.Case(C).No.1773 OF 2020

IN WP(C). 13893/2020             2



       7       ASOKAN S.
               AGED 56 YEARS
               S/O. SUKUMARAN, AMAL NIVAS, PIRAVANTHOOR P.O.,
               KOLLAM DISTRICT-691303.
               (DRIVER, PUNALUR DEPOT RETIRED ON 31/05/2020)

       8       JOY E.
               AGED 56 YEARS
               S/O. EAPPACHAN, MULLAPPALLY PANDAKASALA,
               VAYAKKAL P.O., KOTTARAKARA, KOLLAM DISTRICT-691532.
               (DRIVER, PUNALUR DEPOT RETIRED ON 31/05/2020)

               BY ADV. SHRI.N.SASIDHARAN UNNITHAN

RESPONDENT/1ST RESPONDENT IN THE WP(C):

               BIJU PRABHAKAR, IAS,
               (AGE AND FATHER'S NAME NOT KNOWN TO THE
               PETITIONERS), MANAGING DIRECTOR, KERALA STATE ROAD
               TRANSPORT CORPORATION, FORT,
               THIRUVANANTHAPURAM-695023.




               SRI TP SAJAN SC

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1773 OF 2020

IN WP(C). 13893/2020                       3




                                   JUDGMENT

When the Contempt Case was taken up, Sri. N. Sasidharan Unnithan, the

learned counsel appearing for the petitioners, submitted that the judgment has

been complied with and the petitioners have no further grievance.

This Contempt Case is closed.

SD/-

RAJA VIJAYARAGHAVAN V

JUDGE NS //TRUE COPY// P.A. TO JUDGE Con.Case(C).No.1773 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 10/07/2020 IN WPC NO.13893/2020.

RESPONDENTS' EXHIBITS:

NIL