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Alfiya Shefeek vs Mahatma Gandhi University
2021 Latest Caselaw 385 Ker

Citation : 2021 Latest Caselaw 385 Ker
Judgement Date : 6 January, 2021

Kerala High Court
Alfiya Shefeek vs Mahatma Gandhi University on 6 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

  WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

                      WP(C).No.28557 OF 2020(T)


PETITIONER:

               ALFIYA SHEFEEK
               B.A.ENGLISH STUDENT,
               AL-AZHAR COLLEGE OF ARTS AND SCIENCE,
               THODUPUZHA-685 605, RESIDING AT SHEFEEK MANZIL,
               EDAMON P.O., EDAMON, KOLLAM DISTRICT-691 307.

               BY ADV. SRI.S.VISHNU

RESPONDENTS:

      1        MAHATMA GANDHI UNIVERSITY
               REPRESENTED BY ITS REGISTRAR,
               PRIYADARSINI HILLS P.O., KOTTAYAM-686 560.

      2        THE CONTROLLER OF EXAMINATION,
               MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS P.O.,
               KOTTAYAM-686 560.

               BY ADV. SRI.ASOK M.CHERIAN, SC, M.G.UNIVERSITY

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28557 OF 2020(T)         2




                             JUDGMENT

Dated this the 6th day of January 2021

It is submitted by the learned Standing Counsel appearing for the

respondents that the revaluation as well as the moderation has been

extended to the petitioner and the petitioner has passed the examination

on the basis of the revalued marks and the moderation.

This submission is recorded and the writ petition is closed.

Sd/-

ANU SIVARAMAN

JUDGE Bb/7/1/2021

APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPIES OF THE RESULTS IN RESPECT OF 1ST, 2ND, 3RD, 5TH AND 6TH SEMESTER EXAMINATION OF THE PROGRAMME B.A. ENGLISH LANGUAGE AND LITERATURE MODEL OF THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE RESULT IN RESPECT OF THE 4TH SEMESTER EXAMINATION HELD ON MAY 2019 OF THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE RESULT OF THE REVALUATION AS PUBLISHED IN THE WEB SITE OF THE UNIVERSITY.

EXHIBIT P4 TRUE COPY OF THE SUBMISSION DATED 15.09.2020 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE SUBMISSION DATED 15.09.2020 SUBMITTED BY THE PETITIONER TO THE VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY.

RESPONDENTS' EXHIBITS: NIL

[True copy]

P.A to Judge

Bb

 
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