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Eldho K.C. vs The Revenue Divisional Officer
2021 Latest Caselaw 374 Ker

Citation : 2021 Latest Caselaw 374 Ker
Judgement Date : 6 January, 2021

Kerala High Court
Eldho K.C. vs The Revenue Divisional Officer on 6 January, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

   WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

                        WP(C).No.277 OF 2021(H)


PETITIONER/S:

                ELDHO K.C., AGED 55 YEARS, S/O. LATE K.V.CHAKKAPPAN,
                RESIDING AT KOCHERY HOUSE, KANGARAPPADY, COCHIN-
                682021.

                BY ADV. SRI.JOBY JACOB PULICKEKUDY


RESPONDENT/S:

      1         THE REVENUE DIVISIONAL OFFICER,
                OFFICE OF THE REVENUE DIVISIONAL OFFICE,
                FORT COCHIN.

      2         THE VILLAGE OFFICER,
                THRIKKAKARA NORTH VILLAGE.


                BY GOVERNMENT PLEADER, SRI.K.J. MANURAJ


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION            ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.277/2021                     2




                                   JUDGMENT

Dated this the 6th day of January 2021

The petitioner approached the first respondent with

an application under Section 27A of the Kerala

Conservation of Paddy Land and Wetland Act, 2008.

2. As seen from Ext.P8(a), a report has been

submitted by the Village Officer. The Agricultural

Officer also submitted the report.

In the light of the facts and circumstances, there

shall be a direction to the first respondent to conclude

the entire proceedings within a period of one month.

The writ petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF SETTLEMENT DEED N0.3574/2013 DATED 07.10.2013.

EXHIBIT P2 TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE 2ND RESPONDENT DATED 30.09.2020

EXHIBIT P3 TRUE COPY OF LATEST TAX RECEIPT DATED 18.06.2020

EXHIBIT P4 TRUE COPY OF THE DRAFT DATA BANK

EXHIBIT P5 TRUE COPY OF THE PHOTOGRAPH SHOWING THE NATURE OF THE PROPERTY

EXHIBIT P6 TRUE COPY OF THE GAZETTE NOTIFICATION SHOWING THE NATURE OF THE PETTIONER'S PROPERTY

EXHIBIT P7 TRUE COPY OF THE FORM 5 APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 22.06.2020

EXHIBIT P8 TRUE COPY OF FORM 6 APPLICATION SUBMITTED BY THE PETITIONER

EXHIBIT P8(A) TRUE COPY OF THE REPORT OF THE 2ND RESPONDENT TO THE SUB COLLECTOR,FORT KOCHI DATED 07.09.2020

EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DATED 17.12.2020 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

RESPONDENTS EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE

 
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