Kerala High Court
M.K. Fathima vs Kunhipathu on 6 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
&
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942
RFA.No.64 OF 2019
AGAINST THE JUDGMENT AND DECREE IN OS 129/2009DATED 8-6-2017 OF II
ADDITIONAL SUBORDINATE COURT, KOZHIKODE.
APPELLANT/1ST DEFENDANT :
M.K. FATHIMA, AGED 36 YEARS,
W/O FAIZAL, KUNNOTH HOUSE, VILLIAPPALLI AMSOM,
THIRUMANA DESOM, VADAKARA TALUK.
BY ADVS.SRI.K.SANEESH KUMAR & SMT.V.B.SANTHINI.
RESPONDENTS/PLAINTIFFS 1 TO 8/DEFENDANTS 2 TO 10 :
1 KUNHIPATHU, AGED 85 YEARS, (DIED),
W/O LATE KUNHAMMEDKUTY MUSLIAR, EDVANA, VILLIAPPALLI
P.O., VADAKARA, VILLIAPPALLI AMSOM DESOM, VADAKARA
TALUK-673 106 - DELETED.
R1 DELETED FROM THE PARY ARRAY, AT THE RISK OF THE
APPELLANT AS PER THE ORDER OF THE HONOURABLE COURT
DATED 28.1.2019 IN IA NO.1/2019 IN THIS APPEAL
2 ANTHRU, S/O LATE KUNHAMMEDKUTTY MUSLIAR,
AGED 68 YEARS, EDVANA VEEDU, CHEMMARATHOOR P.O.,
CHEMMARATHOOR AMSOM DESOM, VADAKARA TALUK-673 104.
3 KUNHAYISSA, AGED 74 YEARS,
W/O. LATE KUNHAMMEDKUTTY MUSLIAR, THAZHE KOROTH P.O.,
CHEMMARATHOOR, VADAKARA TALUK-673 104.
RFA.No.64 OF 2019 - 2 -
4 ABDULKHADER, AGED 54 YEARS,
S/O KUNHAMMEDKUTTY MUSLIAR, EDAVANA VEEDU,
VILLIAPPALLIL AMSOM DESOM, VADAKARA TALUK,
REPRESENTED BY POWER OF ATTORNEY- ANTHRU,
S/O LATE KUNHAMMEDKUTTY MUSLIAR, AGED 59 YEARS,
EDAVANA VEEDU, CHEMMARATHOOR P.O., CHEMMARATHOOR
AMSOM DESOM, VADAKARA TALUK-673 104.
5 MULLABI, AGED 64 YEARS,
W/O LATE KUNHABDULLA, KIZHAKKAYIL, CHEMMARATHOOR
AMSOM DESOM, VADAKARA TALUK.-673 104.
6 ABDUL SAMAD, AGED 44 YEARS,
S/O LATE KUNHABDULLA, KIZHAKKAYIL, CHEMMARATHOOR
AMSOM DESOM, VADAKARA TALUK.-673 106.
7 ZEENATH, AGED 39 YEARS,
D/O LATE KUNHABDULLA, KIZHAKKAYIL, CHEMMARATHOOR
AMSOM DESOM, VADAKARA TALUK.-673 585.
8 UMMUHABEEB, AGED 36 YEARS,
D/O LATE KUNHABDULLA, KIZHAKKAYIL, CHEMMARATHOOR
AMSOM DESOM, VADAKARA TALUK.-673 555.
9 M.K.FAIZAL, AGED 38 YEARS,
S/O. MOIDU HAJI, KUNNOTH HOUSE, VILLIAPPALLI AMSOM,
THIRUMANA DESOM, VADAKARA TALUK.-673 106.
10 KUNNOTH MOIDU HAJI(DIED), AGED 50 YEARS,
S/O T.M.KUNHAMUTTY HAJI, THARAVATTATH MALIYEKKAL,
PADANILAM, P.O., MADAVOOR AMSOM, ARAMBRAM DESOM,
KOZHIKODE TALUK-673 585 - DELETED.
(DELETED) R10 DELETED FROM THE PARY ARRAY, AT EHE
RISK OF THE APPELLANT AS PER THE ORDER OF THE
HONOURABLE COURT DATED 28.1.2019 IN IA NO.1/2019 IN
THIS APPEAL
11 THARAVATTATH MALIYEKKAL HUSSAI, AGED 65 YEARS,
S/O. T.M.KUNHAMUTTY HAJI, THARAVATTATH MALIYEKKAL,
PADANILAM P.O., MADAVOOR AMSOM, ARAMBRAM DESOM,
KOZHIKODE TALUK - 673 555.
12 DEEPAK BALACHANDRAN, AGE NOT KNOWN,
S/O BALACHANDRAN, M6/S-13 K.S.H.B COLONY,
MALAPARAMBA, KOZHIKODE.-673 016.
RFA.No.64 OF 2019 - 3 -
13 JAYAKRISHNAN, AGE NOT KNOWN, S/O KUNHIRAMAN,
THONIPPURAKKAL, ELATHUR AMSOM DESOM,
KOZHIKODE TALUK.-673 006.
14 NAFEESA, W/O MOIDUHAJI,AGED 74 YEARS,
KUNNOTH HOUSE, P.O VILLIAPPALLY, VADAKARA-673 106.
15 AYISHA, D/O MOIDU HAJI, AGED 54 YEARS,
KUNNOTH HOUSE, P.O. VILLIAPPALLY, VADAKARA.-673
106.
16 FIRDOUS, S/O MOIDU HAJI, AGED 47 YEARS,
KUNNOTH HOUSE, P.O VILLIAPPALLY, VADAKARA.-673 106.
17 AKBAR, S/O. KUNNOTH MOIDU HAJI, AGED 37 YEARS,
KUNNOTH HOUSE, P.O. VILLIAPPALLY, VADAKARA-673 106.
R2 BY ADV. SMT.C.S.RAJANI
R2-R3, R5-R8 BY ADV. SRI.N.M.MADHU
R9, R16-R17 BY ADV. SRI.V.K.SHYAM
R15 BY ADV. SMT.P.SEENA
THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
A.HARIPRASAD & P.V.KUNHIKRISHNAN, J J.
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R.F.A No.64 of 2019
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Dated this the 6th day of January, 2021
JUDGMENT
P.V.KUNHIKRISHNAN, J
In view of the order dated 06-01-2021 in C.M.Appln.No.2 of 2019
the regular first appeal is also dismissed.
All pending interlocutory applications will stand dismissed.
A. HARIPRASAD,
JUDGE.
P.V.KUNHIKRISHNAN,
JUDGE
amk
