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Shibu Abraham vs Aswini Varkey @ Elizabeth Varkey
2021 Latest Caselaw 3407 Ker

Citation : 2021 Latest Caselaw 3407 Ker
Judgement Date : 29 January, 2021

Kerala High Court
Shibu Abraham vs Aswini Varkey @ Elizabeth Varkey on 29 January, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                     &

                   THE HONOURABLE MR.JUSTICE C.S.DIAS

       FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942

                        Mat.Appeal.No.539 OF 2019

   AGAINST THE ORDER/JUDGMENT IN OP 768/2013 DATED 30-04-2019 OF
                     FAMILY COURT, THIRUVALLA

APPELLANT/S:

       1        SHIBU ABRAHAM,
                AGED 43 YEARS,
                S/O.ABRAHAM K.MATHEW, KADAVIL HOUSE, PERINGOL MURI,
                KAVUMBHAGOM VILLAGE, THIRUVALLA TALUK, PATHANAMTHTTA
                DISTRICT.

       2        ABRAHAM K.MATHEW,
                AGED 75 YEARS
                S/O.MATHEW, KADAVIL HOUSE, PERINGOL MURI, KAVUMBHAGOM
                VILLAGE, THIRUVALLA TALUK, PATHANAMTHTTA DISTRICT.
                (IMPLEADED AS 2ND APPELLANT AS PER ORDER DATED 29.01.2021
                IN I.A.NO.3/2019)

                BY ADVS.
                SRI.CHERIAN GEE VARGHESE
                SRI.P.HARIDAS
                SRI.BIJU HARIHARAN
                SRI.R.B.BALACHANDRAN
                SRI.RENJI GEORGE CHERIAN
                SRI.P.C.SHIJIN
                SRI.RISHIKESH HARIDAS
                SHRI.JEEVAN VIJU
                SRI.CHERIAN GEE VARGHESE

RESPONDENT/S:

                ASWINI VARKEY @ ELIZABETH VARKEY,
                D/O.M.V.VARKEY, CHERIYIL HOUSE, NEAR ACHALKUTTY,
                KAVUMBHAGOM.P.O., KAVUMBHAGOM MURI, KAVUMBHAGOM
                VILLAGE, THIRUVALLA TALUK, PATHANAMTHITTA DISTRICT,
                PIN-689103.
                R1 BY ADV. SRI.JOSEPH RONY JOSE

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD                 ON
     29.01.2021, ALONG WITH Mat.Appeal.536/2019, THE COURT ON           THE
SAME DAY DELIVERED THE FOLLOWING:
 MAT.APPEAL.539/2019               2




                           JUDGMENT

Dated this the 29th day of January, 2021

C.S.Dias, J.

Dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

C.S.DIAS JUDGE

DG

 
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