Nasjeemudeen Ismailkunju vs The District Police Chief
2021 Latest Caselaw 3390 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                              &

            THE HONOURABLE MRS. JUSTICE M.R.ANITHA

  FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942

                   WP(Crl.).No.287 OF 2020


PETITIONER/S:

             NASJEEMUDEEN ISMAILKUNJU,
             AGED 31 YEARS
             S/O. ISMAILKUNJU,
             THAIF HOUSE, PANOOR,
             ALAPPUZHA - 690515.

             BY ADV. SMT.S.SUJINI

RESPONDENT/S:

      1      THE DISTRICT POLICE CHIEF,
             ALAPPUZHA - 688012.

      2      THE STATION HOUSE OFFICER,
             HARIPAD - 690514

      3      RAJITHA SHAJI
             W/O. SHAJI ABDUL AZEEZ,
             DARUL FALAH, KUMARAPURAM P.O,
             ALAPPUZHA - 690548.

             R1-2 BY SENIOR GOVERNMENT PLEADER
             SRI.K.B.RAMANAND


     THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY
HEARD ON 29.01.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 W.P.(Crl) No.287 of 2020
                                  2




                           JUDGMENT

Dated this the 29th day of January, 2021

K. Vinod Chandran, J.

This Writ Petition is dismissed as not pressed.

Sd/-

K. VINOD CHANDRAN JUDGE

Sd/-

M.R. ANITHA JUDGE

avs W.P.(Crl) No.287 of 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF MARRIAGE ISSUED UNDER RULE 11(1) OF THE KERALA REGISTRATION OF MARRIAGES(COMMON) RULES

-2008 CERTIFYING THE MARRIAGE DATED 07.05.2017 BETWEEN THE PETITIONER AND NESMI SHAJI.

EXHIBIT P2 TRUE COPY OF THE COMPLAINT NO.1758/P1/H1/20 DATED 18.11.2020 PREFERRED BEFORE THE 2ND RESPONDENT.

RESPONDENT'S/S EXHIBITS:

NIL

avs //TRUE COPY// P.A TO JUDGE