Surendran vs Sukumaran Alias Alex
2021 Latest Caselaw 331 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

   WEDNESDAY, THE 6TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

                     OP(C).No.1867 OF 2020

            OS 58/2016 OF MUNSIFF COURT, ETTUMANOOR

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PETITIONER/DEFENDANT NO.1:

             SURENDRAN
             S/O.RAGHAVAN, AGED 53 YEARS, LAKSHMI NIVAS,
             ETTUMANOOR P.O., ATHIRAMPUZHA VILLAGE,
             KOTTAYAM TALUK, KOTTAYAM DISTRICT, REP.BY HIS POWER
             OF ATTORNEY HOLDER JYOTHY SURENDRAN,
             W/O.SURENDRAN M.R., AGED 42 YEARS, LAKSHMI NIVAS,
             ETTUMANOOR P.O., ATHIRAMPUZHA VILLAGE, KOTTAYAM.

             BY ADV. SRI.P.M.ZIRAJ

RESPONDENTS/PLAINTIFF/DEFENDANTS 2 TO 4:

      1      SUKUMARAN ALIAS ALEX
             AGED 63 YEARS
             S/O.RAGHAVAN, MUKALEL HOUSE, ETTUMANOOR P.O.,
             KOTTAYAM 686 631

      2      SANTHA
             W/O.BRAHMANANDAN, VATTUKAVIL HOUSE, KANAMALA P.O.,
             KOTTAYAM 686 510

      3      SAROJINI
             W/O.VIJAYAN, AGED 58 YEARS, KALARIPARAMBIL HOUSE,
             KEEZHUKUNNU P.O., KOTTAYAM 686 009

      4      RADHA
             W/O.GOPALAN, ARIPLACKAL HOUSE, PUNJAVAYAL P.O.,
             KOTTAYAM 686 513


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 06.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                        SATHISH NINAN, J.
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                    O. P. (C) No.1867 of 2020
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              Dated this the 6th day of January, 2021

                               JUDGMENT

The petitioner seeks for an expeditious

disposal of OS 58/2016 pending on the files of the Munsiff's Court, Ettumanoor.

2. The report called for through the Registry

indicates that, interlocutory applications for a

direction to the Sub Registry office for production

of documents and for expert opinion on signature

are pending consideration.

3. Taking note of the entire circumstances, I

dispose of this original petition directing the

Munsiff's Court, Ettumanoor, to make every

endeavour to have the suit tried and disposed of as

expeditiously as possible and preferably before the

court closes for Christmas vacation 2021.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1867 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLANT SUBMITTED BY THE 1ST RESPONDENT BEFORE THE MUNSIFF COURT, ETTUMANOOR

EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT SUBMITTED BY THE PETITIONER IN THE SUIT OS NO.58/2016

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