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M.A.Majeed vs State Of Kerala
2021 Latest Caselaw 3309 Ker

Citation : 2021 Latest Caselaw 3309 Ker
Judgement Date : 29 January, 2021

Kerala High Court
M.A.Majeed vs State Of Kerala on 29 January, 2021
WP(C).No.25034 OF 2020(D)
                                   1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

     FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942

                      WP(C).No.25034 OF 2020(D)


PETITIONER/S:

                M.A.MAJEED
                AGED 75 YEARS
                S/O. MUHAMMED HANEEFA, RESIDING AT TC NO.341/2.,
                PILLAVEEDU NAGAR, P.O.KESAVADASAPURAM, PATTOM,
                TRIVANDRUM-695 004,

                BY ADVS.
                SRI.P.K.RAMKUMAR
                SMT.ANITHA MENON

RESPONDENT/S:

      1         STATE OF KERALA,REP. BY SECRETARY TO THE DEPARTMENT
                OF FOREST , GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM,PIN-695 001

      2         THE KERALA FOREST DEVELOPMENT CORPORATION LTD,
                REPRESENTED BY ITS CHAIRMAN, HEAD OFFICE, KOTTAYAM-
                686 001

      3         THE MANAING DIRECTOR,
                KERALA FOREST DEVELOPMENT CORPORATION LTD, HEAD
                OFFICE, KOTTAYAM-686 001

      4         THE DIVISIONAL MANAGER,
                KERALA FOREST DEVELOPMENT CORPORATION
                LTD,DIVISIONAL OFFICE SASTHAMANGALAM P.O.,
                VELLAYAMBALAM, THIRUVANANTHAPURAM-695 010

                R3 BY ADV. SMT.M.KABANI DINESH

OTHER PRESENT:

                SRI.SANDESH RAJA.K.,SPL GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.25034 OF 2020(D)
                                      2




                                JUDGMENT

Dated this the 29th day of January 2021

Learned counsel for the petitioner submits that the

petitioner is no more. Accordingly, the Writ Petition is closed.

Sd/-

                                                  P.V.ASHA

rkc                                                    JUDGE

WP(C).No.25034 OF 2020(D)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE AGREEMENT NO.DM/TVM/16/32017 EXECUTED BETWEEN PETITIONER AND 4TH RESPONDENT PAGE NO.1 TO 15 DT 22.11.17

EXHIBIT P2 TRUE COPY OF THE LICENSE NO DM/TVM/4118/17 DT 22.11.17 ISSUED BY 4TH RESPONDENT TO THE PETITIONER

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DT 18.4.18 SUBMITTED BY PETITIONER BEFORE 3RD RESPONDENT

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DT 13.12.18 SUBMITTED BY PETITIONER BEFORE 2ND RESPONDENT

EXHIBIT P5 TRUE COPY OF THE MINUTES OF DIRECTOR BOARD MEETING OF KFDC DT 31.10.18

EXHIBIT P6 TRUE COPY OF THE MINUTES OF DIRECTOR BOARD MEETING OF KFDC DT 29.12.18

EXHIBIT P7 TRUE COPY OF THE PROCEEDINGS OF 3RD RESPONDENT, ORDER NUMBER C1-2949/17 DT 12.7.18

 
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