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The Manager vs The State Of Kerala
2021 Latest Caselaw 3308 Ker

Citation : 2021 Latest Caselaw 3308 Ker
Judgement Date : 29 January, 2021

Kerala High Court
The Manager vs The State Of Kerala on 29 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

      FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942

                    WP(C).No.25322 OF 2020(M)

PETITIONERS:
       1     THE MANAGER,
             PRAJYOTI NIKETAN COLLEGE, PUDUKAD,
             THRISSUR, PIN-680301.

      2      THE PRINCIPAL,
             PRAJYOTI NIKETAN COLLEGE, PUDUKAD, THRISSUR, PIN-
             680301.
             BY ADVS.
             SRI.C.V.SHAJU
             SRI.P.P.BIJU
             SRI.K.V.SURESH KUMAR

RESPONDENTS:
       1     THE STATE OF KERALA
             REPRESENTED BY THE CHIEF SECRETARY TO GOVT., GOVT.
             SECRETARIAT, THIRUVANANTHAPURAM-695001.

      2      THE PRINCIPAL SECRETARY TO GOVERNMENT,
             HIGHER EDUCATION, GOVT. SECRETARIAT,
             THIRUVANANTHAPURAM-695001.

      3      THE SECRETARY TO GOVERNMENT,
             HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-695001.

      4      THE DIRECTOR OF COLLEGIATE EDUCATION,
             OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION, VIKAS
             BHAVAN, TRIVANDRUM-695001.

      5      THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
             OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
             EDUCATION, PALACE ROAD, GOVT. TRAINING COLLEGE,
             TRISSUR-20.

      6      THE UNIVERSITY OF CALICUT,
             THENHIPALAM P.O., REPRESENTED BY THE REGISTRAR,
             MALAPPURAM DISTRICT-673635.

OTHER PRESENT:
             GP BIJOY CHANDAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.25322 OF 2020(M)

                               2


                        JUDGMENT

It is submitted by the learned Government Pleader, on

instructions, that the Government nominee has already been

deputed for selection to the post of Assistant Professor in the

departments of Statistics, Physical Education and Mathematics

and English. The said submission is recorded. The writ petition

is closed.

Sd/-

ANU SIVARAMAN

JUDGE Bng/31.01.2021 WP(C).No.25322 OF 2020(M)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE GOVERNMENT G.O.NO.170/D2/2012/H.EDN DATED 18.01.2012.

EXHIBIT P2 TRUE COPY OF THE WORKLOAD STATEMENT AS ON 01.10.2018 SUBMITTED TO THE ADALATH HELD ON 17.10.2018.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.11902/GA-11-F-

SO/2014/CU(1) DATED 06.10.2018 ISSUED BY THE REGISTRAR.

EXHIBIT P4 TRUE COPY OF THE ORDER NO.GA11/E2/2711/95 DATED 24.08.1995 ISSUED BY THE 6TH RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE REQUISITION LETTER NO.A9/SST/2020 DATED 11.06.2020 ISSUED BY THE 2ND PETITIONER TO 4TH RESPONDENT THROUGH 5TH RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE FORWARDING LETTER NO.A3/1725/2020/DCEDDTSR DATED 06.07.2020 RECOMMENDING FOR THE APPOINTMENT WITH RELEVANT DOCUMENTS ISSUED BY THE 5TH RESPONDENT TO THE 4TH RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE CONSENT LETTER EXPRESSING THE WILLINGNESS TO BE THE GOVERNMENT NOMINEE DATED 17.06.2020.

EXHIBIT P8 TRUE COPY OF THE UNREPORTED JUDGMENT IN W.P.(C)NO.6367 OF 2018.

 
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