Rajeev.D. vs Director Of Public Instructions
2021 Latest Caselaw 3301 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

      FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942

                      WP(C).No.28905 OF 2012(K)


PETITIONER:

               RAJEEV.D., MANAGER,
               VOCCATIONAL HIGHER SECONDARY SCHOOL,
               OLATHANNI, NEYYATTINKARA, TRIVANDRUM DISTRICT.

               BY ADV. SRI.P.N.MOHANAN


RESPONDENTS:

      1        DIRECTOR OF PUBLIC INSTRUCTIONS, TRIVANDRUM
               TRIVANDRUM-695 001.

      2        THE DISTRICT EUDCATIONAL OFFICER
               NEYYATTINKARA, TRIVNDRUM-695 121.

      3        DAIVADANAM L., SUNIL BHAVAN,
               POOVANVILA, THIRUPPURAM, NEYYATTINKARA,
               TRIVANDRUM-695 121.


               SRI. P.M.MANOJ - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
29.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 28905/12
                                     2




                               JUDGMENT

The learned counsel for the petitioner

submits that the petitioner is even now the

Manager of the School and therefore, that no

further orders are required in this Writ

Petition.

This Writ Petition is, therefore, closed.

Sd/-

                                         DEVAN RAMACHANDRAN
      RR                                         JUDGE
 WPC 28905/12



                           APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE TRUST DEED DATED 8.7.1998.

EXHIBIT P2 A TRUE COPY OF THE LETTER SIGNED BY ALL TRUST MEMBERS BEFORE THE NOTARY PUBLIC DATED 6.11.2006.

EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 9.2.07 OF THE DISTRICT EDUCATIONAL OFFICER.

EXHIBIT P4 A TRUE COPY OF THE TRUST DEED DATED 19.9.2008.

EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 11.2.2009 IN I.A.7409/09 IN O.S.1095/08.

EXHIBIT P6 A TRUE COPY OF THE ORDER OF THE DISTRICT EDUCATIONAL OFFICER DATED 17.1.2009.

EXHIBIT P7 A TRUE COPY OF THE ORDER OF THE JUDGMENT DATED 29.12.2009 OF THE DIRECTOR OF PUBLIC INSTRUCTIONS.

EXHIBIT P8 A TRUE COPY OF THE JUDGMENT DATED 7.12.2010 IN WPC NO.2535/2010.

EXHIBIT P9 A TRUE COPY OF THE LETTER SUBMITTED BY R3 BEFORE THE IST RESPONDENT. EXHIBIT P9 A TRUE COPY OF THE DISMISSAL OF THE PETITIONER FROM MANAGERSHIP W.E.F 5.10.2012.

EXHIBIT P10 A TRUE COPY OF THE COMMUNICTION OF THE THIRD RESPONDENT ADDRESSED TO THE FIRST RESPONDENT REMOVING THE PETITIONER FROM MANAGERSHIP.