Soorya C.R. vs Aravind M.S.
2021 Latest Caselaw 327 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

         THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                &

              THE HONOURABLE MRS. JUSTICE M.R.ANITHA

WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

                      OP (FC).No.491 OF 2020

   AGAINST THE ORDER/JUDGMENT IN OPDIV 130/2019 OF FAMILY
                        COURT, PALA


PETITIONER:

              SOORYA C.R., AGED 31 YEARS
              D/O. RAJAN C.K, CHITTADIYIL HOUSE, VAYALA P.O,
              PIN - 686587, KOTTAYAM DISTRICT.

              BY ADVS.
              SMT.K.G.MARY
              SRI.ARUN P. ANTONY
              SRI.SAILAJ RAMACHANDRAN

RESPONDENT:

              ARAVIND M.S., AGED 31 YEARS
              S/O. SIVARAMAN, MUNJANAMKUZIYIL HOUSE, VAYALA
              P.O, PIN - 686587, KOTTAYAM DISTRICT.

              R1 BY ADV. SMT.RESMI NANDANAN

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.491 OF 2020




                                  JUDGMENT

Dated this the 6th day of January, 2021

K. Vinod Chandran, J.

The petitioner seeks for early disposal of

her application for divorce pending before the Family

Court, Palakkad. The application itself was filed in

the year 2019 and the ground raised for expeditious

disposal is the desire of the petitioner to remarry.

2. We do not think that the ground stated is

sufficient to issue a positive direction for

expeditious disposal, especially noticing the fact

that there are other long pending matters before that

Court. We find no reason to entertain the writ

petition and reject the same in limine.

Sd/-

K. VINOD CHANDRAN, Judge.

Sd/-

M.R. ANITHA, Judge.

sp/06/01/2021

//True Copy//

P.A. To Judge OP (FC).No.491 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE TRANSFER LETTER DATED 25.05.2018 ISSUED BY THE CANARA BANK.

EXHIBIT P2 A TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY SR.JIJO JOSE, LITTLE LOURDES MISSION HOSPITAL, KOTTAYAM DATED 07.11.2020.

EXHIBIT P3 A TRUE COPY OF THE DIVORCE PETITION NUMBERED AS OP(DIV) NO.130/2019 PENDING BEFORE THE FAMILY COURT AT PALA.