Vishnu Prasad vs State Of Kerala
2021 Latest Caselaw 3151 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

     THURSDAY, THE 28TH DAY OF JANUARY 2021 / 8TH MAGHA, 1942

                      Crl.MC.No.211 OF 2021(F)

  AGAINST THE ORDER/JUDGMENT IN CMP 509/2020 OF COURT OF ENQUIRY
        COMMISSIONER & SPECIAL JUDGE, EKM AT MUVATTUPUZHA

    CRIME NO.83/2020 OF THRIKKAKARA POLICE STATION, ERNAKULAM


PETITIONER/ACCUSED:

      1      VISHNU PRASAD
             AGED 34 YEARS
             S/O. INDUCHOODAN, A-26, VAISHNAVAM, MAVELIPURAM,
             GCDA COLONY, KAKKANAD, ERNAKULAM - 682030

             BY ADV. SRI.DILISH JOHN

RESPONDENTS/STATE & INVESTIGATING OFFICER:

      1      STATE OF KERALA
             REPRESENTED BY THE PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, ERNAKULAM - 682031

      2      STATION HOUSE OFFICER
             THRIKKAKARA POLICE STATION, THRIKKAKARA P.O,
             PIN - 682030, REPRESENTED BY THE PUBLCI PROSECUTOR,
             HIGH COURT OF KERALA, ERNAKULAM


OTHER PRESENT:

             SR.PP.C.S.HRITHWIK

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
28.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.M.C.NO.211 OF 2021
                              2




                         O R D E R

Dated this the 28th day of January 2021

The learned Counsel for the petitioner

submits that the Criminal M.C. is not pressed.

Accordingly this Criminal M.C. is

dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE NB CRL.M.C.NO.211 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE FIR REGISTERED AGAINST THE PETITIONER/ACCUSED IN CRIME NO.83/2020 OF TRIKKAKARA POLICE STATION, ERNAKULAM DISTRICT

ANNEXURE A2 TRUE COPY OF THE R.C. BOOK PERTAINING TO TOYOTA INNOVA BEARING REGISTRATION NO.KL- 07-CB-1110 OWNED BY PETITIONER

ANNEXURE A3 TRUE COPY OF THE R.C BOOK PERTAINING TO ROYAL ENFIELD MOTORCYCLE BEARING REGISTRATION NO.KL-07-CS-7000 OWNED BY PETITIONER

ANNEXURE A4 TRUE COPY OF THE ORDER OF THE HON'BLE ENQUIRY COMMISSIONER AND SPECIAL JUDGE(VIGILANCE) AT MUVATTUPUZHA DATED 13.11.2020 IN C.M.P NO.509/2020