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Madhu P. vs Malini
2021 Latest Caselaw 3129 Ker

Citation : 2021 Latest Caselaw 3129 Ker
Judgement Date : 28 January, 2021

Kerala High Court
Madhu P. vs Malini on 28 January, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                      &

                   THE HONOURABLE MR.JUSTICE C.S.DIAS

     THURSDAY, THE 28TH DAY OF JANUARY 2021 / 8TH MAGHA, 1942

                         OP (FC).No.24 OF 2021

AGAINST THE ORDER/JUDGMENT IN OP(HMA)NO.147/2019 OF FAMILY COURT,
                           MAVELIKKARA


PETITIONER/S:

                MADHU P., AGED 50 YEARS,
                S/O. PARAMESWARAN NAIR, RESIDING AT MALAYIL
                THEKKETHIL VEETTIL (SREE POURNAMI), VETTIYAR MURI,
                MAVELIKKARA TALUK, PIN-690558.

                BY ADVS.
                SRI.R.PADMAKUMAR
                SRI.NISHIL.P.S.

RESPONDENT/S:

                MALINI, AGED 40 YEARS, W/O.MADHU, PRASANTHI HOUSE,
                VEDARAPLAVU P.O., CHARUMMOODU, MAVELIKKARA TALUK,
                PIN-690505.


THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 28.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.24/2021             2




                         JUDGMENT

Dated this the 28th day of January 2021

A.Muhamed Mustaque, J.

The learned counsel for the petitioner seeks

permission to withdraw this original petition.

Permission is granted.

Accordingly, the original petition is

dismissed as withdrawn.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE COMPROMISE DATED 22/02/2016 EXECUTED BETWEEN THE RESPONDENT AND THE PETITIONER.

EXHIBIT P2 A TRUE COPY OF THE PETITION AS OP(HMA) NO.147/2019 FILED BY THE RESPONDENT BEFORE THE FAMILY COURT, MAVELIKKARA, DATED 31/01/2019.

EXHIBIT P3 A TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE CONSULTANT DR. KRISHNAKUMAR G, DATED 07/12/2019.

EXHIBIT P4 A TRUE COPY OF THE IA NO.3297/2019 IN OP (HMA) NO.147/2019 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, MAVELIKKARA DATED 16/12/2019.

EXHIBIT P5 A TRUE COPY OF THE OBJECTION FILED AGAINST IA NO.3297/2019 IN OP(HMA) NO. 147/2019 BY THE RESPONDENT BEFORE THE FAMILY COURT, MAVELIKKARA, DATED 25/11/2020. RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE

 
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