Shoyab.K.A vs Dr.Viswas Mehta
2021 Latest Caselaw 3018 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

    Con.Case(C).No.1638 OF 2020 IN WP(C). 31211/2017

AGAINST THE ORDER/JUDGMENT IN WP(C) 31211/2017(B) OF HIGH
                     COURT OF KERALA


PETITIONER:

              SHOYAB.K.A, AGED 48 YEARS, S/O K I ALI, GAZAL,
              LAKSHMI NAGAR, KAVIL ROAD, PALAKKAD DISTRICT,
              WORKING AS ASSISTANT SECTION OFFICER, SHCOOL
              OF BHAVIORAL SCIENCE, M G UNIVERSITY,
              ATHIRAMPUZHA, KOTTAYAM-686001.

              BY ADVS.
              SRI.T.RAMPRASAD UNNI
              SRI.S.M.PRASANTH
              SRI.G.RENJITH
              SMT.R.S.ASWINI SANKAR
              SRI.T.H.ARAVIND

RESPONDENT:

              DR.VISWAS MEHTA, I.A.S
              CHIEF SECRETARY TO GOVERNMENT OF KERALA,
              GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695
              001.

              R1 BY GOVERNMENT PLEADER

              S GOPINATHAN SR GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.01.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C).No.1638 OF 2020 IN WP(C). 31211/2017

                                ..2..




                           JUDGMENT

Dated this the 27th day of January 2021

The directions in the judgment dated 31.01.2019 in W.P.

(C)No.31211 of 2017 are complied with. Accordingly, the

contempt case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR Con.Case(C).No.1638 OF 2020 IN WP(C). 31211/2017

..3..

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE -A TRUE COPY OF JUDGMENT IN WPC NO.31211 OF 2017 DT.31.01.2019.

ANNEXURE-B TRUE COPY OF JUDGMENT DT.19.03.2020 IN WA NO.2271 OF 2019 DT 19.02.2020.

RESPONDENTS EXHIBITS

ANNEXURE 1 TRUE COPY OF THE G.O.(MS)NO.

403/2020/HEDN DATED 23.11.2020 ISSUED BY THE HIGHER EDUCATION DEPARTMENT