A.M.Sadick vs Sindhu L.
2021 Latest Caselaw 3015 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

     Con.Case(C).No.2010 OF 2020 IN WP(C). 5305/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 5305/2020(K) OF HIGH
                    COURT OF KERALA


PETITIONER:

              A.M.SADICK, AGED 70 YEARS, S/O. A B MOHAMMED,
              ALUNKALPARAMBIL HOUSE, PULLEPADY, KOCHI 682
              018

              BY ADV. SRI.T.JEEJAN

RESPONDENTS:

     1        SINDHU L., AGE AND FATHERS NAME NOT KNOWN ,
              THE VILALGE OFFICER, ERNAKULAM VILLAGE OFFICE,
              KOCHI 682 011

     2        BEENA P ANANTH, AGE AND FATHERS NAME NOT
              KNOWN, TAHASILDAR, KANAYANNUR TALUK,
              ERNAKULAM, KOCHI 682 011

              R1-2 BY GOVERNMENT PLEADER

              S GOPINATHAN SR GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.01.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C).No.2010 OF 2020 IN WP(C). 5305/2020

                                ..2..




                           JUDGMENT

Dated this the 27th day of January 2021

The directions in the judgment dated 13.10.2020 in W.P.

(C)No.5305 of 2020 are complied with. Accordingly, the

contempt case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR Con.Case(C).No.2010 OF 2020 IN WP(C). 5305/2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 THE CEERTIFIED COPY OF THE JUDGMENT OF THE HON'BLE HIGH COURT OF KERALA IN WP(C) NO. 5305 OF 2020 DATED 13-10-