Micro Gold Processors vs Intelligence Officer (Ib)
2021 Latest Caselaw 3002 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

                        WP(C).No.76 OF 2017(G)


PETITIONER:

               MICRO GOLD PROCESSORS, GOLD COVERING
               STREET, OLLUR, THRISSUR, PIN.680 306,
               REPRESENTED BY PROPRIETOR SRI. NANDAN K.

               BY ADVS. SRI.VIJAYAN. K.U.
               SRI.K.V.VIMAL

RESPONDENTS:

      1        INTELLIGENCE OFFICER (IB), O/O THE INSPECTING
               ASSISTANT COMMISSIONER (INT), COMMERCIAL TAXES,
               THRISSUR.04.

      2        DEPUTY COMMISSIONER, COMMERCIAL TAXES,
               THRISSUR.04.

      3        DEPUTY TAHSILDAR (RR), THRISSUR. 20.

               BY DR. THUSHARA JAMES (GP)

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
27.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 76/17                          2




                              JUDGMENT

Dated this the 27th day of January 2021

The learned counsel for the petitioner submits that this

writ petition is not pressed. Recording the submission, this writ

petition is dismissed as not pressed.

Sd/-

Devan Ramachandran, Judge tkv