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Akhil Prabhakar vs The Commissioner Of Entrance ...
2021 Latest Caselaw 3001 Ker

Citation : 2021 Latest Caselaw 3001 Ker
Judgement Date : 27 January, 2021

Kerala High Court
Akhil Prabhakar vs The Commissioner Of Entrance ... on 27 January, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

  WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

                   WP(C).No.612 OF 2021(B)


PETITIONER :-

            AKHIL PRABHAKAR, AGED 31 YEARS
            S/O.K.G.PRABHAKARAN PILLAI, KOMALATH SAFALYAM,
            MUTHUKULAM SOUTH P.O., ALAPPUZHA - 690 506.

            BY ADVS.
            SRI.M.R.ARUNKUMAR
            SRI.P.SHAMMI NAVAS

RESPONDENTS :-

      1     THE COMMISSIONER OF ENTRANCE EXAMINATIONS
            5TH FLOOR, HOUSING BOARD BUILDING, SANTHI NAGAR,
            THIRUVANANTHAPURAM - 695 001.

      2     THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            DEPARTMENT OF HEALTH, SOCIAL JUSTICE AND WOMAN
            AND CHILD DEVELOPMENT, GOVERNEMNT SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.

      3     THE GOVERNMENT SECRETARY
            DEPARTMENT OF AYUSH, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.

      4     KERALA UNIVERSITY OF HEALTH SCIENCES,
            REPRESENTED BY ITS REGISTRAR,
            THRISSUR - 680 596.

      5     THE REGISTRAR
            KERALA UNIVERSITY OF HEALTH SCIENCES,
            THRISSUR - 680 596.

            BY SRI.T. RAJASEKHARAN, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.612 OF 2021(B)

                                 -: 2 :-


                              JUDGMENT

Dated this the 27th day of January 2021

The learned counsel for the petitioner seeks leave to withdraw

the writ petition. Leave granted. The writ petition is, accordingly,

dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE

//TRUE COPY//

P. A. TO JUDGE

Jvt/29.1.2021

 
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