St.Peters College Trust vs The Vice Chancellor
2021 Latest Caselaw 2997 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

   WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

                      WP(C).No.27257 OF 2019(F)


PETITIONER/S:

      1         ST.PETERS COLLEGE TRUST,
                KOLENCHERY, ERNAKULAM DISTRICT - 682 311,
                REPRESENTED BY ITS CHAIRMAN.

      2         THE PRINCIPAL
                ST. PETER'S COLLEGE, KOLENCHERY,
                ERNAKULAM DISTRICT - 682 311.

                BY ADV. SRI.K.M.SATHYANATHA MENON

RESPONDENT/S:

      1         THE VICE CHANCELLOR,
                MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS POST,
                ADMINISTRATIVE BLOCK, UNIVERSITY CAMPUS ROAD,
                ATHIRAMPUZHA, KOTTAYAM DISTRICT - 686 560.

      2         THE SYNDICATE OF MAHATMA GANDHI UNIVERSITY
                REPRESENTED BY ITS CHAIRMAN VICE CHANCELLOR,
                PRIYADARSINI HILLS POST, UNIVERSITY CAMPUS ROAD,
                ATHIRAMPUZHA, KOTTAYAM DISTRICT - 686 560.

      3         MAHATMA GANDHI UNIVERSITY
                REPRESENTED BY ITS REGISTRAR, PRIYADARSINI HILLS
                POST, UNIVERSITY CAMPUS ROAD, ATHIRAMPUZHA,
                KOTTAYAM DISTRICT - 686 560.

                R3 BY SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY

OTHER PRESENT:

                SC, MG UTY- ASOK M. CHERIAN

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
27.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.27257 OF 2019(F)             2



                            JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted. Accordingly,

this writ petition is dismissed as withdrawn.

Sd/-

                                          AMIT RAWAL

sab                                         JUDGE