U.V.Suresh vs Kaladharan K.N
2021 Latest Caselaw 2992 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

          Con.Case(C).No.54 OF 2021 IN WP(C). 20639/2020

   AGAINST THE JUDGMENT IN WP(C) 20639/2020(D) DATED 22.12.2020


PETITIONER/PETITIONER:

             U.V.SURESH, AGED 54 YEARS
             S/I U.K.VELAYUDHAN, SENIOR SUPERINTENDENT,
             OFFICE OF ASSISTANT ENGINEER, ELECTRICAL
             SECTION OFFICE, KSEB, MADAVOOR,
             THIRUVANANTHAPURAM-695 605,
             RESIDING AT FLAT NO 1C HEERA POINT,
             PATTOM, THIRUVANANTHAPURAM-695 004.

             BY ADVS.
             SRI.KALEESWARAM RAJ
             SRI.VARUN C.VIJAY
             KUM.A.ARUNA
             SMT.MAITREYI SACHIDANANDA HEGDE

RESPONDENT/RESPONDENT NO.3,4 AND 5:

      1      KALADHARAN K.N.
             FATHERS NAME AND AGE ARE NOT KNOWN TO THE
             PETITIONER , CHIEF ENGINEER (HRM),
             KERALA STATE ELECTRICITY BOARD,
             VAIDYUTHI BHAVAN, THIRUVANANTHAPURAM-695 001.

      2      SUNITH S,
             FATHERS NAME AND AGE ARE NOT KNOWN TO THE PETITIONER,
             ASSISTANT EXECUTIVE ENGINEER
             (IN CHARGE OF EXECUTIVE ENGINEER), KSEB
             ELECTRICAL DIVISION, ATTINGAL,
             THIRUVANANTHAPURAM-695 101.

      3      MANI.K, FATHERS NAME AND AGE ARE NOT KNOWN
             TO THE PETITIONER, ASSISTANT ENGINEER,
             ELECTRICAL SECTION, KSEB, MADAVOOR,
             THIRUVANANTHAPURAM-695 605.

             R1-2 BY ADV. SRI.M.K.THANKAPPAN

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 COC 54/21
                              2




                            JUDGMENT

The learned counsel for the petitioner

today submitted that since the respondent has

complied with the directions in the judgment,

this COC is not being pressed.

I notice that the Kerala State Electricity

Board has filed an affidavit dated 23.01.2021

in which Annexure R1 series have been filed.

Taking note of the afore submissions, I

close this COC without any further orders.

Sd/-

                                  DEVAN RAMACHANDRAN
       RR                                   JUDGE
 COC 54/21




                               APPENDIX

PETITIONER'S/S EXHIBITS:

ANNEXURE 1 TRUE COPY OF THE INTERIM ORDER DATED 1.10.2020 IN WPC NO 20639/2020

ANNEXURE 11 TRUE COPY OF THE INTERIM ORDER DATED 8.10.2020 IN WPC NO 20639/2020

ANNEXURE 111 CERTIFIED COPY OF THE INTERIM ORDER DATED 22.12.2020 IN WPC 20639/2020

ANNEXURE IV TRUE COPY OF THE LETTER NO EB3(A)/WPC NO 20639/2020(D)/2020- 21/176 DATED 24.12.2020 ISSUED BY THE 1ST RESPONDENT

RESPONDENTS' EXTS:

ANNEXURE R1(A) A COPY OF THE INTERIM ORDER DATED 12.01.2021.

ANNEXURE R1(B) A COPY OF THE PROCEEDINGS DATED 13.01.2021.

ANNEXURE R1(C) A COPY OF THE ORDER DATED 16.01.2021.

ANNEXURE R1(D) A COPY OF THE LETTER NO.MISC/RM IV/MAMOM DATED 22.01.2021 ISSUED BY THE CHIEF MANAGER, SBI, MAMOM BRANCH