Bhaskaran Nair vs Madhavi Amma
2021 Latest Caselaw 2980 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

    WEDNESDAY, THE 27TH DAY OF JANUARY 2021 / 7TH MAGHA, 1942

                       OP(C).No.67 OF 2021

          OS 418/2016 OF MUNSIFF'S COURT, WADAKKANCHERRY

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PETITIONERS/DEFENDANT NOS.4 TO 11 IN O.S.:


      1      BHASKARAN NAIR
             AGED 70 YEARS
             S/O.SREEDEVI AMMA, KIZHAKKEPATTU,
             AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK, THRISSUR
             DISTRICT-680 503.

      2      PADMAVATHY AMMA,
             AGED 68 YEARS
             D/O.SREEDEVI AMMA, KIZHAKKEPATTU,
             AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK, THRISSUR
             DISTRICT-680 503.

      3      BALACHANDRAN,
             AGED 67 YEARS
             S/O.SREEDEVI AMMA, KIZHAKKEPATTU,
             AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK, THRISSUR
             DISTRICT-680 503.

      4      VILASINI,
             AGED 65 YEARS
             D/O.SREEDEVI AMMA, KIZHAKKEPATTU,
             AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK, THRISSUR
             DISTRICT-680 503.

      5      MURALEEDHARAN,
             AGED 63 YEARS
             S/O.SREEDEVI AMMA, KIZHAKKEPATTU,
             AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK, THRISSUR
             DISTRICT-680 503.
 OP(C).No.67 OF 2021                    -2-


        6        SARALA,
                 AGED 62 YEARS
                 D/O.SREEDEVI AMMA, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.



        7        LALITHA
                 AGED 60 YEARS
                 D/O.SREEDEVI AMMA, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.

        8        KOMALAVALLI,
                 AGED 58 YEARS
                 D/O.SREEDEVI AMMA, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.

                 BY ADVS.
                 SRI.M.K.ABOOBACKER
                 SRI.D.M.NOWFAL
                 SRI.A.E.ABDUL KALAM
                 SMT.RINOOJA.P.A

RESPONDENTS/PLAINTIFF IN O.S./DEFENDANT NOS.1 TO 3 & 12 TO 14:

        1        MADHAVI AMMA
                 AGED 81 YEARS
                 D/O.PAARU AMMA, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.

        2        NANDHINI,
                 AGED 66 YEARS
                 W/O.LATE GOPALAKRISHNAN AND D/O.SREEDEVI AMMA,
                 KIZHAKKEPATTU, AKKIKAVU P.O., AKKIKAVU,
                 THALAPPILLY TALUK, THRISSUR DISTRICT-680 503.

        3        DEEPA,
                 AGED 45 YEARS
                 D/O.LATE GOPALAKRISHNAN, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.
 OP(C).No.67 OF 2021                     -3-

        4        NARAYANAN (NAREN),
                 AGED 40 YEARS
                 S/O.LATE GOPALAKRISHNAN, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.

        5        SAVITHRI,
                 AGED 67 YEARS
                 D/O.LATE NANUKUTTI AMMA, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.

        6        SARADA,
                 AGED 58 YEARS
                 D/O.LATE NANUKUTTI AMMA, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.

        7        LAKSHMI AMMA,
                 AGED 85 YEARS
                 D/O.PAARU AMMA, KIZHAKKEPATTU,
                 AKKIKAVU P.O., AKKIKAVU, THALAPPILLY TALUK,
                 THRISSUR DISTRICT-680 503.

                 R1 BY ADV. SRI.RAJIT

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                         SATHISH NINAN, J.
               ==================
                      O. P. (C) No.67 of 2021
               ==================
              Dated this the 27th day of January, 2021

                                   JUDGMENT

The petitioners, eight in number, who are

senior citizens seek for an expeditious disposal of

OS 418/2016 pending on the files of the Munsiff's

Court, Wadakkancherry. The suit is one for

partition and the petitioners are the defendants

therein.

2. The report called for through the Registry

indicates that IA Nos.5/2020 and 4/2020 seeking

impleadment of additional defendants and

consequential amendment are pending consideration

by the court. The suit is of the year 2016.

Necessarily, the suit is to be expedited.

Accordingly this original petition is disposed

of directing the Munsiff's Court to expedite the

disposal of the suit.

Sd/-

SATHISH NINAN JUDGE

kns/- //True Copy// P.S. to Judge OP(C).No.67 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE OS NO.418/2016 ON THE FILE OF MUNSIFF'S COURT, WADAKKANCHERY.

EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONERS/DEFENDANTS 4 TO 11.

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