Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S. Santhosh Hospital vs The Commissioner Of Income Tax
2021 Latest Caselaw 2825 Ker

Citation : 2021 Latest Caselaw 2825 Ker
Judgement Date : 25 January, 2021

Kerala High Court
M/S. Santhosh Hospital vs The Commissioner Of Income Tax on 25 January, 2021
                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                      THE HONOURABLE MR.JUSTICE S.V.BHATTI

                                        &

                 THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

            MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942

                                 ITA.No.59 OF 2014

   AGAINST THE ORDER IN ITA 315/COCH/2012 DATED 13-09-2013 OF I.T.A.TRIBUNAL,

                                  COCHIN BENCH


APPELLANT/S:

                 M/S. SANTHOSH HOSPITAL
                 NEAR NEW BUS STAND, THALASSERY 670 101.
                 REPRESENTED BY ITS PARTNER, DR.SANTHOSH

                 BY ADVS.NISHA JOHN
                 SRI.T.M.SREEDHARAN (SR.)
                 SMT.DIVYA RAVINDRAN
                 SRI.V.P.NARAYANAN

RESPONDENT/S:

                 THE COMMISSIONER OF INCOME TAX
                 SAHANA AUDITORIUM, MELE CHOVVA,
                 KANNUR 670 006.

                 R1 BY SRI.P.K.R.MENON,SR.COUNSEL, GOI(TAXES)
                 R1 BY ADV. SRI.P.K.R.MENONSR.COUNSEL GOITAXES
                 R1 BY SRI.JOSE JOSEPH, SC, FOR INCOME TAX

OTHER PRESENT:

                 ADV NISHA JOHN FOR THE APPELLANT

      THIS INCOME TAX APPEAL HAVING BEEN FINALLY HEARD ON 25.01.2021, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 I.T.Appeal No. 59/2014
                                    -2-




                            JUDGMENT

Dated this the 25th day of January 2021

S.V. Bhatti, J.

Advocate Nisha John does not press the prayer in I.T.

Appeal No.59/2014.

I.T. Appeal dismissed accordingly.

Sd/-

S.V.BHATTI

JUDGE

Sd/-

BECHU KURIAN THOMAS

JUDGE

jjj I.T.Appeal No. 59/2014

APPENDIX

APPELLANT'S ANNEXURES

A TRUE COPY OF THE ASSESSMENT ORDER ALONG WITH DEMAND NOTICE DATED 19.11.2009 PASSED BY THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), KANNUR

B TRUE COPY OF ORDER OF THE COMMISSIONER OF INCOME TAX (APPEALS) -II, KOZHIKODE VIDE ITA NO.95/KNR/CIT/CLT/2009-10 DATED 5.9.2012

C TRUE COPY OF MEMORANDUM OF APPEAL DATED 26.11.2012 FILED BY THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-I, KANNUR IN THE ITAT, COCHIN BENCH

D TRUE COPY OF THE ORDER DATED 13.9.2013 IN ITA NO.315/COCH/2012 OF THE ITAT, COCHIN BENCH

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter