The President vs P.M.Beena
2021 Latest Caselaw 2817 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

      MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942

                        OP(LC).No.14 OF 2014(O)

   AGAINST THE ORDER IN ID 26/2013 OF LABOUR COURT, KOZHIKODE


PETITIONER/S:

      1         THE PRESIDENT
                CHANTHAKAVU VANITHA SAHAKARANA SANGAM,
                MIE KUNNAMANGALAM, KOZHIKODE-673 571.

      2         THE SECRETARY
                CHANTHAKAVU VANITHA SAHAKARANA SANGAM,
                MIE KUNNAMANGALAM, KOZHIKODE-673 571.

                BY ADV. SRI.P.V.ANOOP

RESPONDENT/S:

                P.M.BEENA, PULLIYANKODE HOUSE,
                MIE, KUNNAMANGALAM, KOZHIKODE-673 571.

                R1 BY ADV. SRI.C.ANIL KUMAR
                R1 BY ADV. SMT.A.K.PREETHA

     THIS OP (LABOUR COURT) HAVING BEEN FINALLY HEARD            ON
25.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(LC).No.14 OF 2014              2



                               JUDGMENT

Dated this the 25th day of January 2021

Learned counsel appearing for the petitioners points out a

memo for withdrawal of writ petition and submits that the dispute

has been amicably settled and the petitioners are not interested in

prosecuting the instant petition. Learned counsel appearing for

the respondent is also present and he is not disputing this fact.

In this view of the matter, the writ petition is dismissed as

withdrawn.

Sd/-

                                                A.M.BADAR
ajt                                               JUDGE





                           APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1             TRUE COPY OF THE DOMESTIC ENQUIRY REPORT

SUBMITTED BY THE ENQUIRY OFFICER DATED 15/8/2011.

EXHIBIT P2 TRUE COPY OF THE STATEMENT FILED BY THE RESPONDENT BEFORE THE DISTRICT LABOUR OFFICER DATED 29/2/2012.

EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE PETITIOENR BEFORE THE LABOUR COURT DATED 7/8/2013.

EXHIBIT P4 .TRUE COPY OF THE REJOINDER FILED BY THE RESPONDENT/WORKER DATED 19/9/2013.

EXHIBIT P5 TRUE COPY OF THE PETTIION FILED BY THE PETITIOENRS BEFORE THE LABOUR COURT WHICH IS NUMBRED AS IA NO.33/2014 IN ID NO.26/13 DATED 8/4/2014.

EXHIBIT P6 TRUE COPY OF THE ORDER DATED 11/4/2014 IN IA 33/2014 IN ID NO.26/2013 ON THE FILE OF LABOUR COURT, KOZHZIKODE.

EXHIBIT P7 TRUE COPY OF THE ORDER DATED 16/4/2014 IN ID NO.26/2013 ON THE FILE OF THE LABOUR COURT, KOZHIKODE.