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Aparnima K.M vs Aparnima K.M
2021 Latest Caselaw 2811 Ker

Citation : 2021 Latest Caselaw 2811 Ker
Judgement Date : 25 January, 2021

Kerala High Court
Aparnima K.M vs Aparnima K.M on 25 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR. JUSTICE GOPINATH P.

      MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942

                         Tr.P(C).No.340 OF 2020

(TO TRANSFER OP OP(HMA) 394/2020 PENDING BEFORE THE FAMILY COURT,
 CHAVARA OF FAMILY COURT, CHAVARA, KOLLAM DISTRICT TO THE FAMILY
                    COURT, THIRUVANANTHAPURAM)


PETITIONER/RESPONDENT:

             APARNIMA K.M
             AGED 23 YEARS, S/O. MADHU, 20/351, AMBALATHIL HOUSE,
             AMBALATHUNADA, MUKKOLAKKAL P.O., THIRUVANANTHAPURAM
             DISTRICT

             BY ADV. SRI.SHAJIN S.HAMEED

RESPONDENT/PETITIONER:

             RENJITH RAVI
             AGED 30, S/O. RAVEENDRAN, VADAKKETHIL HOUSE,
             ANJILIMOOTIL, KALLELIBHAGOM MURIYIL, KALLELIBHAGOM
             VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM
             DISTRICT,PINCODE-690 543

             R1 BY ADV. SMT.SINDHU SANTHALINGAM
             R1 BY ADV. SRI.RAJEEV RAJADHANI

     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.01.2021, ALONG WITH Tr.P(C).417/2020, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
 Tr P (C) Nos.340 & 417/2020             -2-

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                    THE HONOURABLE MR. JUSTICE GOPINATH P.
        MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942
                              Tr.P(C).No.417 OF 2020

    (TO TRANSFER OP OP(HMA) 395/2020 PENDING BEFORE THE FAMILY
 COURT, CHAVARA OF FAMILY COURT, CHAVARA, KOLLAM DISTRICT TO THE
                 FAMILY COURT, THIRUVANANTHAPURAM)

PETITIONERS/RESPONDENTS:

         1         APARNIMA.K.M.
                   AGED 23 YEARS, D/O MADHU, 20/35, AMBALATHIL HOUSE,
                   AMBALATHUNADA, MUKKOLAKKAL P.O.THIRUVANANTHAPURAM
                   DISTRICT

         2         MADHU,
                   AGED 51 YEARS, S/O SADHASIVAN, 20/351,
                   AMBALATHIL HOUSE, AMBALATHUNADA, MUKKOLAKKAL
                   P.O.THIRUVANANTHAPURAM DISTRICT

         3         KALA,
                   AGED 45 YEARS, W/O MADHU, 20/351, AMBALATHIL HOUSE,
                   AMBALATHUNADA, MUKKOLAKKAL P.O.THIRUVANANTHAPURAM
                   DISTRICT

         4         AROMAL,
                   AGED 19 YEARS, S/O MADHU, 20/351, AMBALATHIL HOUSE,
                   AMBALATHUNADA, MUKKOLAKKAL P.O.THIRUVANANTHAPURAM
                   DISTRICT

                   BY ADV. SRI.SHAJIN S.HAMEED

RESPONDENT/PETITIONER:

                   RENJITH RAVI
                   AGED 30 YEARS, S/O RAVEENDRAN, VADAKKETHIL HOUSE,
                   ANJILIMOOTIL, KALLELIBHAGOM MURIYIL,
                   KALLELIBHAGOM VILLAGE, KARUNAGAPALLY TALUK,
                   KOLLAM DISTRICT, PIN CODE-690 543.

                   R1 BY ADV. SMT.SINDHU SANTHALINGAM
                   R1 BY ADV. SRI.RAJEEV RAJADHANI

     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.01.2021, ALONG WITH Tr.P(C).340/2020, THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
 Tr P (C) Nos.340 & 417/2020             -3-



                               GOPINATH P., J.
                    -------------------------------------------------
                 Tr. P(C). Nos. 340 & 417 OF 2020
                    -------------------------------------------------
              DATED THIS THE 25th DAY OF JANUARY, 2021

                              JUDGMENT

Learned counsel for the petitioner submits that the Transfer

Petitions are not pressed. Accordingly, the Transfer Petitions are

dismissed as not pressed.

(Sd/-) GOPINATH P.

JUDGE AMG

APPENDIX OF Tr.P(C) 340/2020 PETITIONER'S/S EXHIBITS:

ANNEXURE-1 PHOTOCOPY OF THE PETITION O.P.NO.1060/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

ANNEXURE-2 PHOTOCOPY OF THE PETITION O.P.NO.1061/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

ANNEXURE-3 PHOTOCOPY OF THE PETITION O.P.NO.1071/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

ANNEXURE-4 PHOTOCOPY OF THE PETITION M.C.NO.173/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

ANNEXURE-5 PHOTOCOPY OF THE PETITION O.P.(HMA) NO.394/2020 ON THE FILE OF THE FAMILY COURT, CHAVARA

APPENDIX OF Tr.P(C) 417/2020 PETITIONER'S/S EXHIBITS:

ANNEXURE 1 PHOTOCOPY OF OP NO 395/2020 FILED BY THE 1ST RESPONDENT BEFORE THE FAMILY COURT, CHAVARA, KOLLAM DISTRICT

ANNEXURE 2 PHOTOCOPY OF THE PETITION OP NO 1060/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

ANNEXURE 3 PHOTOCOPY OF THE PETITION OP NO 1061/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

ANNEXURE 4 PHOTOCOPY OF THE PETITION OP NO 1071/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

ANNEXURE 5 PHOTOCOPY OF THE PETITION IN MC NO 173/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

 
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