Sudheesh Sukumaran vs The Joint Registrar Of ...
2021 Latest Caselaw 2810 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

          THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR

                             &

            THE HONOURABLE MR. JUSTICE K.HARIPAL

   MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942

                     WA.No.119 OF 2021

          AGAINST THE JUDGMENT DATED 9.12.2020 IN
     WP(C)NO.18246/2020(E)    OF HIGH COURT OF KERALA


APPELLANTS/PETITIONERS:

      1     SUDHEESH SUKUMARAN, AGED 32 YEARS
            S/O.SUKUMARAN, MADAZHI HOUSE, CHOOLPURAM,
            GURUVAYOOR P.O., PUTHANPALLY,
            THRISSUR DISTRICT-680103.

      2     JANEESH T.G., AGED 35 YEARS
            S/O.GANGADHARAN, THALEKKARA HOUSE, KAVEED P.O.,
            KOTTAPPADI VIA, THRISSUR DISTRICT-680505.

      3     GEETHA DAMODAR,AGED 46 YEARS
            D/O.DAMODARAN C., KRISHNASREE, 'PALIYATH',
            MAMMIYOOR, GURUVAYOOR-680101, THRISSUR DISTRICT.

      4     VINEETH M.,AGED 45 YEARS
            S/O.NANDAKUMARAN.M., MANYATH HOUSE, WEST NADA,
            GURUVAYOOR P.O., THRISSUR DISTRICT-680101.

      5     T.N.JANARDANAN, AGED 50 YEARS
            S/O.NARAYANAN, THOKKATH HOUSE, KARAKKAD,
            GURUVAYOOR-680101, THRISSUR DISTRICT.

      6     K.GOPAKUMAR,AGED 51 YEARS
            S/O.NARAYANAN NAIR, KUMMAMKARUMATHIL HOUSE,
            KOTTAPPADI P.O., THRISSUR DISTRICT-680505.
 W.A.No.119 of 2021              2




       7       SHEENA T.S.,AGED 46 YEARS
               W/O.K.D.VINOJ, KURUVATH HOUSE, MANATHALA,
               CHAVAKKAD P.O., THRISSUR DISTRICT.

       8       P.F.VILSON,AGED 50 YEARS
               S/O.P.K.FRANCIS, PULIKKOTTIL, BHRAHMAKULAM P.O.,
               THAIKKAD-680104, THRISSUR DISTRICT.

               BY ADVS.
               SRI.GEORGE POONTHOTTAM (SR.)
               SMT.NISHA GEORGE

RESPONDENTS/RESPONDENTS:

       1       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
               (GENERAL), OFFICE OF THE JOINT REGISTRAR OF
               CO-OPERATIVE SOCIETIES(GENERAL, AYYANTHOLE POST
               OFFICE, THRISSUR DISTRICT, PIN CODE-680003.

       2       THE GURUVAYUR URBAN COOPERATIVE BANK LIMITED,
               NO.F.1652,HEAD OFFICE, GURUVAYUR POST OFFICE,
               THRISSUR DISTRICT, PIN CODE-680101, REPRESENTED
               BY ITS GENERAL MANAGER-IN-CHARGE.

               R1 BY SR.G.P.SRI.RENIL ANTO KANDAMKULATHY

     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
25.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.A.No.119 of 2021                  3




                              JUDGMENT

Ravikumar, J.

When this appeal is taken up for consideration today, the

learned Senior Counsel appearing for the appellants sought permission

to withdraw this appeal without prejudice to the right of the appellants

to file review petition. Recording the said submission this appeal is

dismissed as withdrawn with the aforesaid liberty. We make it clear

that we have not made any observation regarding the right or otherwise

of the appellants to maintain a review petition.

Sd/-

C.T.RAVIKUMAR Judge

Sd/-

K.HARIPAL Judge

TKS