Moolathara Service Co-Operative ... vs Moolathara Service Co-Operative ...
2021 Latest Caselaw 2808 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

           THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR

                                &

             THE HONOURABLE MR. JUSTICE K.HARIPAL

   MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942

                      WA.No.190 OF 2021

 AGAINST THE JUDGMENT IN WP(C) 240/2021(D) DATED 19.01.2021
                  OF HIGH COURT OF KERALA


APPELLANTS/RESPONDENTS 4 & 5:

      1   MOOLATHARA SERVICE CO-OPERATIVE BANK LTD.NO.P 518
          MEENAKSHIPURAM P.O, PALAKKAD-642 103,
          REPRESENTED BY ITS SECRETARY.

      2   THE MANAGING COMMITTEE
          MOOLATHARA SERVICE CO-OPERATIVE BANK LTD, NO. P
          518, MEENAKSHIPURAM P.O, PALAKKAD 642 103,
          REPRESENTED BY ITS PRESIDENT.

             BY ADVS.
             SRI.GEORGE POONTHOTTAM (SR.)
             SRI.ARUN CHANDRAN
             SMT.NISHA GEORGE

RESPONDENTS/WRIT PETITIONERS & RESPONDENTS 1 TO 3:

      1      V.THANGAVEL, AGED 44 YEARS
             S/O.VELUSWAMY GOUNDER, SARKARPATHY,
             KANNIMARI P.O, PALAKKAD-678 534

      2      JAYARABHA,AGED 53 YEARS
             W/O. RAMESH, ELAIKADU, MOOLATHARA,
             MEENAKSHIPURAM, PALAKKAD-678 533.
 W.A.No.190 of 2021              2




       3       SEMBAKADEVI, AGED 46 YEARS, W/O. ARUNAGIRI,
               KAIKATTU KALAM, SERAMBY, MEENAKSHIPURAM,
               MOOLATHARA, PALAKKAD-678 533.

       4       RADHAKRISHNAN,AGED 51 YEARS,
               S/O. NACHIMUTHU GOUNDER, VANDITHAVALAM,
               KANNIMARI P.O, PALAKKAD-678 534

       5       SABARI SIDHARTH, AGED 30 YEARS,
               S/O. BALAGOPALAKRISHNAN, SILVANPATHY,
               MEENAKSHIPURAM, MOOLATHARA, PALAKKAD-678 533

       6       T. MAHALAKSHMI,AGED 40 YEARS, W/O. THANKAVELU,
               KAIKATTY, MEENAKSHIPURAM, MOOLATHARA,
               PALAKKAD-678 533.

       7       STATE OF KERALA,
               REPRESENTED BY SECRETARY TO GOVERNMENT,
               CO-OPERATION DEPARTMENT, SECRETARIAT,
               THIRUVANANTHAPURAM-695 001.

       8       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
               (GENERAL),OFFICE OF THE JOINT REGISTRAR OF
               CO-OPERATIVE SOCIETIES (GENERAL),
               CIVIL STATION, PALAKKAD-678 001

       9       CIRCLE CO-OPERATIVE UNION,
               JAWAHAR BHAVAN, NEAR CIVIL STATION,
               PALAKKAD -678 001,
               REPRESENTED BY ITS SECRETARY.

               R7 & R8 BY SR.G.P.SRI.RENIL ANTO KANDAMKULATHY

     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
25.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.A.No.190 of 2021                 3




                             JUDGMENT

Ravikumar, J.

In the light of the judgment of this Court in W.A.Nos.1600 &

1608 of 2021 dated 25.1.2021 nothing survives for consideration in this

appeal. In the said circumstances, this appeal stands closed.

Sd/-

C.T.RAVIKUMAR Judge

Sd/-

K.HARIPAL Judge

TKS