Aarya Rajani Krishna vs The Secretary
2021 Latest Caselaw 2772 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

      MONDAY, THE 25TH DAY OF JANUARY 2021 / 5TH MAGHA, 1942

                       WP(C).No.22326 OF 2020(M)


PETITIONER:

               AARYA RAJANI KRISHNA, AGED 16 YEARS,
               D/O M.K. UNNIKRISHNAN, NEELAMBARI, LAXMI NAGAR,
               KANHANGAD P.O., KASARAGOD-671 315,
               REPRESENTED BY HER FATHER MR. M.K.UNNIKRISHNAN,
               AGED 47 YEARS, S/O LATE MEETHAL KUNHAMBU,
               RESIDING AT NEELAMBARI, LAXMI NAGAR, KANHANGAD P.O.,
               KASARAGOD-671 315.

               BY ADVS.
               SRI.M.R.NANDAKUMAR
               SRI.K.ANAND
               SMT.MAYIKA SUNDAR
               SMT.NAINA CATHERINE BENNY

RESPONDENTS:

      1        THE SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION,
               SHIKSHA KENDRA 2, COMMUNITY CENTRE, PREET VIHAR,
               DELHI-110092.

      2        THE REGIONAL OFFICER,
               CENTRAL BOARD OF SECONDARY EDUCATION, BLOCK-B,
               2ND FLOOR, LIC DIVISIONAL OFFICE CAMPUS, PATTOM,
               THIRUVANANTHAPURAM-695 004.

      3        THE PRINCIPAL, CHRIST CMI PUBLIC SCHOOL,
               KANHANGAD P.O., KASARAGOD, KERALA-671 315.

               BY ADVS. SRI.NIRMAL S., SC, CBSE

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.22326 OF 2020(M)

                              -2-

                            JUDGMENT

Dated this the 25th day of January 2021

It is submitted by the learned counsel for the

petitioner that in the light of the statement as

well as the verified petition filed on behalf of the

respondents, nothing survives for consideration in

this writ petition.

The writ petition is, accordingly, closed.

Sd/-

ANU SIVARAMAN

JUDGE

akv WP(C).No.22326 OF 2020(M)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE MARK LIST

EXHIBIT P2 TRUE COPY OF THE REVISED MARK LIST DATED 3.8.2020

EXHIBIT P3 TRUE COPY OF THE QUESTION NO 5 (ECONOMICS)

EXHIBIT P3 (A) TRUE COPY OF THE ANSWER GIVEN BY THE PETITIONER TO THE QUESTION NO 5 (ECONOMICS) IN THE ANSWER SHEET

EXHIBIT P3 (B) TRUE COPY OF THE CORRECT ANSWER FROM THE TEXT BOOK TO THE QUESTION NO 5 (ECONOMICS)

EXHIBIT P4 TRUE COPY OF THE QUESTION NO 16 (GEOGRAPHY)

EXHIBIT P4 (A) TRUE COPY OF THE ANSWER GIVEN BY THE PETITIONER TO THE QUESTION NO 16 (GEOGRAPHY) IN THE ANSWER SHEET

EXHIBIT P4 (B) TRUE COPY OF THE CORRECT ANSWER FROM THE TEXT BOOK TO THE QUESTION NO 16 (GEOGRAPHY)

EXHIBIT P5 TRUE COPY OF THE QUESTION NO 20 (HISTORY)

EXHIBIT P5 (A) TRUE COPY OF THE ANSWER GIVEN BY THE PETITIONER TO THE QUESTION NO 20 (HISTORY) IN THE ANSWER SHEET

EXHIBIT P5 (B) TRUE COPY OF THE CORRECT ANSWER FROM THE TEXT BOOK TO THE QUESTION NO 20 (HISTORY)

EXHIBIT P6 THE TRUE COPY OF THE QUESTION NO 29(HISTORY)

EXHIBIT P6 (A) TRUE COPY OF THE ANSWER GIVEN BY THE PETITIONER TO THE QUESTION NO 29 (HISTORY) IN THE ANSWER SHEET

EXHIBIT P6 (B) TRUE COPY OF THE CORRECT ANSWER FROM THE TEXT BOOK TO THE QUESTION NO 29(HISTORY)

RESPONDENT'S/S EXHIBITS : NIL.

//TRUE COPY// P.A. TO JUDGE