Review vs By Government ...
2021 Latest Caselaw 2705 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

      FRIDAY, THE 22ND DAY OF JANUARY 2021 / 2ND MAGHA, 1942

              RP.No.1215 OF 2019 IN MACA. 3286/2014


REVIEW PETITIONERS / APPELLANTS & ADDITIONAL RESPONDENTS 3 & 4 IN
MACA:

      1      THE DIRECTOR GENERAL OF POLICE KERALA
             THIRUVANANTHAPURAM.

      2      DISTRICT INSURANCE OFFICER
             KOLLAM

      3      THE PRINCIPAL SECRETARY TO GOVERNMENT
             HOME DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM -
             695 001.

      4      CHIEF SECRETARY TO GOVERNMENT,
             AGED 2 YEARS
             SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

             BY GOVERNMENT PLEADER:SRI.C.K.PRASAD

RESPONDENTS / RESPONDENTS 1 & 2 IN MACA:

      1      JOSEPH,
             S/O. DANIEL, THAZHEPURAYIL VEEDU, PUTHAR,
             CHANNAPPETTA P.O., ALAYAMON - 691 311.

      2      SIVAKUMAR,
             S/O. BHASKARAN, VILAYIL VEEDU, ANCHAL P.O., PIN 691
             306.

             R1 BY ADV. SRI.B.MOHANLAL

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION             ON
22.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                 2
RP.No.1215 OF 2019 IN MACA. 3286/2014




                            ORDER

The directions given in the impugned judgment

shall be understood as one passed against the Chief

Secretary, and the Policy referred to therein is to be

understood as "Comprehensive Insurance Policy or Act

Only Policy with legal liability covered".

The Review Petition is disposed of accordingly.

Sd/-

SATHISH NINAN

JUDGE

rsr

RP.No.1215 OF 2019 IN MACA. 3286/2014

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE I TRUE COPY OF THE LETTER DATED 26.10.2018 ISSUED BY PRINCIPAL SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF KERALA.