Sunny & Sunnys Business Ventures vs Ani
2021 Latest Caselaw 2685 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

         FRIDAY, THE 22ND DAY OF JANUARY 2021/2ND MAGHA, 1942

          Con.Case(C).No.1795 OF 2020 IN W.P(C).NO.3223/2018

AGAINST THE JUDGMENT IN WP(C).NO.3223/2018(C)OF HIGH COURT OF KERALA


PETITIONER/PETITIONER IN W.P.(C).NO.3223 OF 2018:

              SUNNY & SUNNYS BUSINESS VENTURES
              A COMPANY REGISTERED UNDER THE PROVISION OF THE INDIAN
              COMPANIES ACT, PRESENTLY HAVING ITS OFFICE AT DOOR
              NO.XIX/1(3), FIRST FLOOR, HOTEL SUNNYS BUILDINGS,
              N.H. BYE PASS JUNCTION, ALUVA P.O., ERNAKULAM-682201,
              REPRESENTED BY ITS MANAGING DIRECTOR, SUNNY JOHN
              ANTHRAPER, 61 YEARS, S/O. LATE JOHN T.ANTHRAPER,
              RESIDING AT "ANNAKUTTYS", MAVELIPURAM, KAKKANAD P.O.,
              ERNAKULAM, PIN-682030.

              BY ADV. SRI.V.M.KRISHNAKUMAR

RESPONDENT/1ST RESPONDENT IN W.P.(C).NO.3223 OF 2018:

              ANI
              AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
              TAHSILDAR, TALUK OFFICE, ALUVA TALUK, ERNAKULAM DIST.,
              PIN-683101.


              BY A.RAVIKRISHNAN, GOVT. PLEADER

         THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
    FINALLY HEARD ON 22.01.2021, THE COURT ON THE SAME DAY
    DELIVERED THE FOLLOWING:
 Cont. Case (C).No.1795/2020          :: 2 ::




                                JUDGMENT

It is submitted by the learned Govt. Pleader that the

directions in the judgment dated 1.3.2018 in W.P.

(C).No.3223/2018 have been complied. Taking note of the said

submission, the Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

prp/22/1/2021 Cont. Case (C).No.1795/2020 :: 3 ::

APPENDIX

PETITIONER'S EXHIBITS:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT IN WP(C) N0.3223/2018 DATED 1.3.2018.

ANNEXURE II TRUE COPY OF THE ORDER OF THE REVENUE DIVISIONAL OFFICER DATED 14.8.2018.

ANNEXURE III TRUE COPY OF THE APPLICATION DATED 2.7.2020 FILED BEFORE THE RESPONDENT.

ANNEXURE IV TRUE COPY OF THE REPORT OF THE VILLAGE OFFICER DATED 23.10.2020.

RESPONDENTS EXHIBITS: NIL.

//TRUE COPY//

P.S. TO JUDGE