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Sheeja Premnath vs Tilothama Vijayan
2021 Latest Caselaw 2630 Ker

Citation : 2021 Latest Caselaw 2630 Ker
Judgement Date : 22 January, 2021

Kerala High Court
Sheeja Premnath vs Tilothama Vijayan on 22 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

      FRIDAY, THE 22ND DAY OF JANUARY 2021 / 2ND MAGHA, 1942

                        OP(C).No.1790 OF 2020

 AGAINST THE ORDER/JUDGMENT IN OS 193/2009 OF SUBORDINATE JUDGE,
                           COURT,KOCHI


PETITIONERs:

      1        SHEEJA PREMNATH
               AGED 59 YEARS
               W/O. LATE PREMNATH, RESIDING AT KATTAPPALLY HOUSE,
               PALLICHAL ROAD, PALLURUTHY, KOCHI - 6.

      2        PRIYANKA K. P.
               AGED 36 YEARS
               D/O. PREMNATH, RESIDING AT KATTAPPALLIL HOUSE,
               PALLICHAL ROAD, PALLURUTHY, KOCHI - 6.

      3        THUSHARA K. P.
               AGED 34 YEARS
               D/O. PREMNATH, RESIDING AT KATTAPPALLIL HOUSE,
               PALLICHAL ROAD, PALLURUTHY, KOCHI - 6.

               BY ADVS.
               SMT.SADHANA KUMARI ESWARI
               SMT.ANUSHA P SIVANANDAN

RESPONDENTS:

      1        TILOTHAMA VIJAYAN
               AGED 80 YEARS
               W/O. LATE VIJAYAN, RESIDING AT KATTAPPALLY HOUSE,
               PALLICHAL ROAD, KOCHI - 6.

      2        LOLITHA PADMANABHAN
               AGED 59 YEARS
               W/O. PADMANABHAN, D/O. LATE VIJAYAN, NOW RESIDING AT
               PLOT NO.11, DOOR NO.6, SECTOR - 12, PANVEL, NEW
               BOMBAY, REPRESENTED BY HER POWER OF ATTORNEY HOLDER
               SMT. LATHA PRASAD, W/O. PRASAD, CHEMPALIL,
               KALAVUMKODAM, CHERTHALA.

      3        LATHA PRASAD
               AGED 48 YEARS
               W/O. PRASAD, D/O. LATE VIJAYAN, CHEMPALIL,
               KALAVUMKODAM, CHERTHALA-688 524.
 OP(C).No.1790 OF 2020                 2



        4        JAMES
                 AGED 57 YEARS
                 V. COMMUNICATIONS, KATTAPPILLIL BUILDING,
                 PALLICHAL ROAD, KOCHI -6.

        5        SMT. SATHYA
                 AGED 40 YEARS
                 SATHYA TAILORING, KATTAPPILLIL BUILDING, PALLICHAL
                 ROAD, KOCHI -6.

        6        UNNIKRISHNAN
                 AGED 52 YEARS
                 BARBER SHOP, KATTAPPILLIL BUILDING, PALLICHAL ROAD,
                 KOCHI -6.

        7        JOHNSON
                 AGED 50 YEARS
                 UPHOLSTERY SHOP, KATTAPPILLIL BUILDING, PALLICHAL
                 ROAD, KOCHI -6.

        8        JAYANDHAN
                 AGED 70 YEARS
                 TAXI ITEMS AND OTHER ITEMS, KATTAPPILLIL BUILDING,
                 PALLICHAL ROAD, KOCHI -6.

        9        SAJEEV
                 AGED ABOUT 58 YEARS
                 FLAT NO.1, KATTAPPILLIL BUILDING, PALLICHAL ROAD,
                 KOCHI -6.

        10       LATHEEF
                 AGED 58 YEARS
                 FLAT NO.2, KATTAPPILLIL BUILDING, PALLICHAL ROAD,
                 KOCHI -6.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 22.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C).No.1790 OF 2020                  3




                              JUDGMENT

The learned counsel for the petitioners seek

permission to withdraw the original petition. Permission

granted. The original petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

ska

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF I.A.2/2020.

EXHIBIT P2 TRUE COPY OF I.A.1/2020.

 
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