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K. Sudheer vs Amrita
2021 Latest Caselaw 2627 Ker

Citation : 2021 Latest Caselaw 2627 Ker
Judgement Date : 22 January, 2021

Kerala High Court
K. Sudheer vs Amrita on 22 January, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

     FRIDAY, THE 22ND DAY OF JANUARY 2021 / 2ND MAGHA, 1942

                        OP (FC).No.50 OF 2021

     AGAINST THE ORDER DATED 07.01.2020 IN I.A.NO.4199/2019 &
        I.A.NO.4201/2019 IN O.P.NO.119/2013 OF FAMILY COURT,
                         THIRUVANANTHAPURAM
                               -------


PETITIONER/S:

                K. SUDHEER, AGED 50 YEARS,
                S/O. KRISHNAN NAIR, KARAKKATTU VEEDU,
                ERIKAVU,KARTHIKAPALLY.P.O, ALAPPUZHA DISTRICT.

                BY ADVS.
                SMT.K.K.PREETHA
                SRI.R.K.PRASANTH

RESPONDENT/S:

                AMRITA, D/O.K.DEVAKI AMMA, ALAPPATTU, PATTOM,
                THIRUVANANTHAPURAM-695004.


THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
22.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC).No.50 OF 2021



                          JUDGMENT

Dated this the 22nd day of January 2021

A.Muhamed Mustaque

The petitioner seeks permission to withdraw the

original petition with liberty to move the Family Court,

Thiruvananthapuram. Permission granted. The original

petition is dismissed as withdrawn with liberty.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE ms APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE O.P.NO.119/2013 DATED 25/01/2013 FILED BY THE RESPONDENT BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P2 TRUE COPY OF THE OBJECTION DATED 16/6/2014.

EXHIBIT P3 TRUE COPY OF THE PETITION BEARING I.A.NO.4202/2019 DATED 22/11/2019 FILED BY THE PETITIONER IN OP NO.119/2013 BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P4 TRUE COPY OF THE PETITION BEARING I.A.NO.4199/2019 DATED 22/11/2019 FILED BY THE PETITIONER IN OP NO.119/2013 BEFORE THE FAMILY COURT,THIRUVANANTHAPURAM.

EXHIBIT P5 TRUE COPY OF THE OBJECTION DATED 7/12/2019 IN I.A.NO.4202/2019 IN OP NO.119/2013 ON THE FILES OF THE FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P6 TRUE COPY OF THE OBJECTION DATED 7/12/2019 IN IA.NO.4199/2019 IN OP NO.119/2013 ON THE FILES OF THE FAMILY COURT, THIRUVANANTHAPURAM.

EXHIBIT P7 TRUE COPY OF THE COMMON ORDER DATED 7/2/2020 IN I.A.NOS.4199/2019 AND 4201/2019 IN O.P.NO.119/2013 ON THE FILES OF THE FAMILY COURT, THIRUVANANTHAPURAM.

RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.S.TO JUDGE

 
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