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Unnikrishnan M.E vs The Kerala State Road Transport ...
2021 Latest Caselaw 2588 Ker

Citation : 2021 Latest Caselaw 2588 Ker
Judgement Date : 22 January, 2021

Kerala High Court
Unnikrishnan M.E vs The Kerala State Road Transport ... on 22 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

      FRIDAY, THE 22ND DAY OF JANUARY 2021 / 2ND MAGHA, 1942

                       WP(C).No.1531 OF 2020(N)


PETITIONER:

               UNNIKRISHNAN M.E.
               AGED 56 YEARS
               S/O.ITTY, ASSISTANT, KERALA STATE ROAD TRANSPORT
               CORPORATION, AUDIT WING, ERNAKULAM DEPOT-682 011,
               (RESIDING AT THAMMANDIPARAMBIL, MELEKAD,
               UDAYAMPEROOR, ERNAKULAM-682 307).

               BY ADV. SRI.K.P.JUSTINE (KARIPAT)

RESPONDENTS:

      1        THE KERALA STATE ROAD TRANSPORT CORPORATION
               REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
               BHAVAN, EAST FORT, THIRUVANANTHAPURAM-695 023.

      2        THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT
               CORPORATION,
               TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM-695
               023.

      3        THE FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER,
               KERALA STATE ROAD TRANSPORT CORPORATION,
               THIRUVANANTHAPURAM-695 023.

      4        THE ADMINISTRATIVE OFFICER,
               BUDGET SECTION, CHIEF OFFICE, KERALA STATE ROAD
               TRANSPORT CORPORATION, THIRUVANANTHAPURAM-695 023.

      5        THE ADMINISTRATIVE OFFICER,
               CASH SECTION, CHIEF OFFICE, KERALA STATE ROAD
               TRANSPORT CORPORATION, THIRUVANANTHAPURAM-695 023.

      6        THE DISTRICT TRANSPORT OFFICER,
               KERALA STATE ROAD TRANSPORT CORPORATION, ERNKAULAM-
               682 011.

      7        THE SECRETARY, ERNAKULAM DISTRICT STATE TRANSPORT
               EMPLOYEES CO-OPERATIVE SOCIETY LTD. E 633,
               ERNAKULAM BUS STATION, ERNAKULAM-682 011.

      8        THE MANAGER, ERNAKULAM DISTRICT CO-OPERATIVE BANK,
 WP(C).No.1531 OF 2020(N)
                                  2

             ERNAKULAM-682 011.

      9      THE SECRETARY, ERNAKULAM URBAN CO-OPERATIVE SOCIETY
             LTD.NO.7,
             ERNAKULAM-682 011.

             R1-3 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
             TRANSPORT CORPORATION - KSRTC
             R8 BY ADV. SRI.N.RAGHURAJ

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1531 OF 2020(N)
                                   3




                               JUDGMENT

Dated this the 22nd day of January 2021

When the matter was taken up, it was submitted by

the learned Counsel for the petitioner that the entire

amount due has been remitted. Hence, he is not pursuing

the writ petition.

The above submission is recorded and accordingly, the

writ petition is closed.

Sd/-

SUNIL THOMAS

JUDGE

SKP/22-1 WP(C).No.1531 OF 2020(N)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE RECOVERY STATEMENT ISSUED BY THE 6TH RESPONDENT DATED 13.08.2019.

EXHIBIT P3 TRUE COPY OF THE RECOVERY STATEMENT ISSUED BY THE 6TH RESPONDENT DATED 13.08.2019.

EXHIBIT P4 TRUE COPY OF THE RECOVERY STATEMENT ISSUED BY THE 6TH RESPONDENT DATED 13.08.2019.

EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 17.12.2019 IN WPC NO.1902/2019 AND CONNECTED MATTERS.

RESPONDENTS'S EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE

 
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