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Abdul Gafoor vs Basheer
2021 Latest Caselaw 2520 Ker

Citation : 2021 Latest Caselaw 2520 Ker
Judgement Date : 21 January, 2021

Kerala High Court
Abdul Gafoor vs Basheer on 21 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

     THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                        OP(C).No.1247 OF 2020

    I.A.NO.1/2020 IN OS.NO. 120/2018 OF MUNSIFF COURT,PONNANI

                             -----------


PETITIONER/PLAINTIFF:

             ABDUL GAFOOR
             AGED 47 YEARS
             S/O LATE ALINGAL MUHAMMED,
             ALINGAL HOUSE,NANNAMUKKU.P.O,
             PALLIKKARA AMSOM,PALLIKKARA DESOM,PONNANI
             TALUK,MALAPPURAM DISTRICT-679575.

             BY ADV. SRI.VARGHESE C.KURIAKOSE

RESPONDENTS/DEFENDANTS:

      1      BASHEER
             AGED 42 YEARS
             S/O LATE KUNJU MUHAMMED,RAYIMARAKKAR HOUSE,GURUVAYOOR
             DESOM,THAIKAD VILLAGE,CHAVAKKAD TALUK,THRISSUR
             DISTRICT-680101.

      2      DAIMLER FINANCIAL SERVICES (INDIA)PVT.LTD,
             RMZ MILLENNIUM BUSINESS PARK,
             CAMPUS 3 B,UNIT 202,43,DR.M.G.R.ROAD,PERUMGUDY,
             CH8ENNAI-600096,REP.BY ITS AUTHORISED REPRESENTATIVE
             AND LEGAL MANAGER,SHRI.DINKAR.M.S,
             AGED 41,S/O MADHUSOODANAN.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 21.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                       Sathish Ninan, J.
               ==============================
                   O.P.(C) No.1247 of 2020
                 ==========================
          Dated this the 21st day of January, 2021

                          JUDGMENT

Dismissed as infructuous.

Sd/-

Sathish Ninan, Judge sa

//True Copy//

P.A.To Judge OP(C).No.1247 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE PHOTOSTAT COPY OF THE PLAINT IN O.S.NO.120.2018 ON THE FILE OF MUNSIFF COURT,PONNANI

EXHIBIT P2 TRUE PHOTOSTAT COPY OF WRITTEN STATEMENT FILED BY THE 1ST RESPONDENT IN O.S.NO.120/2018 ON THE FILES OF MUNSIFF COURT,PONNANI

EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE JUGMENT DATEAD 31.07.2018 IN O.S.NO.35/2016 ON THE FILES OF MUNSIFF COURT,PONNANI

EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE INTERIM APPLICATION FILED AS I.A.NO.1/2020 IN O.S.NO.120/2018.

-------------

 
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