Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mohammed Quthub vs Panavally Grama Panchayath
2021 Latest Caselaw 2507 Ker

Citation : 2021 Latest Caselaw 2507 Ker
Judgement Date : 21 January, 2021

Kerala High Court
Mohammed Quthub vs Panavally Grama Panchayath on 21 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                       WP(C).No.25870 OF 2020(G)


PETITIONER:

               MOHAMMED QUTHUB
               AGED 48 YEARS
               S/O.R.V.BABU, RESIDING AT RACHATTAYA DARUL SALAM,
               POOCHAKKAL P.O., CHERTHALA, ALAPPUZHA, PIN-688526.

               BY ADVS.
               SMT.O.A.NURIYA
               SMT.ASHITHA RIA MERIN

RESPONDENTS:

      1        PANAVALLY GRAMA PANCHAYATH
               REPRESENTED BY ITS SECRETARY, CHERTHALA, ALAPPUZHA-
               688566.

      2        SECRETARY,
               PANAVALLY GRAMA PANCHAYATH, CHERTHALA, ALAPUZHA-
               688566.

      3        OFFICE OF THE CHIEF ENGINEER,
               REPRESENTED BY ITS CHIEF ENGINEER, IRRIGATION AND
               ADMINISTRATION, PUBLIC OFFICE, THIRUVANANTHAPURAM,
               PIN-695033.

               R1-2 BY ADV. SMT.C.G BINDU, SC, PANAVALLY GRAMA
               PANCHAYATH

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD            ON
21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.25870 OF 2020(G)

                                       2




                       W.P.(C) No.25870 of 2020
                 -----------------------------------------------

                              JUDGMENT

It is seen that the writ petition has become infructuous. It

is, accordingly, dismissed.

Sd/-

P.B.SURESH KUMAR

Mn JUDGE WP(C).No.25870 OF 2020(G)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REPRESENTATION SUBMITTED BY PETITIONER TO 1ST RESPONDENT DATED 16.11.2020.

EXHIBIT P2 TRUE COPY OF RECEIPT RECEIVED BY PETITIONER FROM 1ST RESPONDENT DATED 17.11.2020. //TRUE COPY// PA TO JUDGE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter