C.P.Rukiya vs The Secretary
2021 Latest Caselaw 2505 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                       WP(C).No.28907 OF 2020(K)


PETITIONER:

               C.P.RUKIYA
               AGED 55 YEARS
               W/O.PALOOR HAMZA, RESIDING AT PALOOR HOUSE,
               VYTHIRI POST, KUNNATHIDAVAKA VILLAGE, VYTHIRI TALUK,
               WAYANAD DISTRICT

               BY ADV. SRI.MILLU DANDAPANI

RESPONDENTS:

      1        THE SECRETARY,
               VYTHIRI GRAMA PANCHAYATH,WAYANAD ROAD, VYTHIRI,
               WAYANAD DISTRICT-673 576.

      2        THE DISTRICT COLLECTOR,
               COLLECTORATE, KALPETTA P.O.,
               WAYANAD DISTRICT-673 122.

               R1 BY ADV. SHRI.MANOJ RAMASWAMY, SC, VYTHIRI GRAMA
               PANCHAYAT
               SRI.K.J.MANURAJ - GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28907 OF 2020(K)

                                      2




                      W.P.(C) No.28907 of 2020
                -----------------------------------------------


                             JUDGMENT

It is seen that the writ petition has become

infructuous. It is, accordingly, dismissed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

ds 21.01.2021 WP(C).No.28907 OF 2020(K)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE JUDGMENT DATED 31.8.2019 IN O.S NO 202.2013 ON THE FILES OF HON'BLE MUNSIFFS COURT, KALPETTA

EXHIBIT P2 TRUE COPY OF THE REPORT NO DWU 93) 690/2020 DATED 14.7.2020 ISSUED BY THE DISTRICT SOIL CONSERVATION OFFICER, WAYANAD

EXHIBIT P3 TRUE COPY OF THE RECEIPT OF APPLICATION FOR BUILDING DEVELOPMENT PERMIT NO 6007 DATED 9.9.2020 ISSUED BY THE 1ST RESPONDENT

EXHIBIT P4 TRUE COPY OF THE PERMIT FEE FOR BUILDING CONSTRUCTION RECEIPT NO A5134567 DATED 9.9.2019 ISSUED BY THE 1ST RESPONDENT

EXHIBIT P5 TRUE COPY OF THE RELEVANT PAGE OF THE MADHYAMAM DAILY NEWS PAPER DATED 29.12.2019