Krishnan Kutty.A.C vs The Authorized Officer
2021 Latest Caselaw 2501 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

     THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                     WP(C).No.41080 OF 2018(H)


PETITIONER:

              KRISHNAN KUTTY.A.C
              AGED 48 YEARS
              S/O.CHOTHI, ATHANIKKAL HOUSE, KARIKKODE KARA,
              MULAMTHURUTHY.P.O., PIN-682314, ERNAKULAM DISTRICT.

              BY ADV. SRI.P.P.RAJESH

RESPONDENT:

              THE AUTHORIZED OFFICER
              KANAYANNUR CO-OPERATIVE AGRICULTURAL AND RURAL
              DEVELOPMENT BANK, MULAMTHURUTHY BRANCH, PIN-682314,
              ERNAKLAM DISTRICT.


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.41080 OF 2018                  2




                                  JUDGMENT

In view of the "not pressed" memo filed by the petitioner, this writ

petition is dismissed as not pressed.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE sru

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE ISSUED BY THE RESPONDENT TO THE PETITIONER.

EXHIBIT P2 TRUE COPY OF NOTICE ISSUED BY THE RESPONDENT TO THE PETITIONER.

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE