Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

N.R.Johnson vs S.Suhas I.A.S
2021 Latest Caselaw 248 Ker

Citation : 2021 Latest Caselaw 248 Ker
Judgement Date : 5 January, 2021

Kerala High Court
N.R.Johnson vs S.Suhas I.A.S on 5 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

         Con.Case(C).No.1988 OF 2020 IN WP(C). 19992/2020

 AGAINST THE JUDGMENT DATED 25.09.2020 IN WP(C) 19992/2020(Y) OF
                      HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             N.R.JOHNSON
             AGED 50 YEARS
             S/O.RAPHAEL, NAMBIATTUKUDY HOUSE, ANGAMALY P.O.,
             ERNAKULAM-683 572.

             BY ADVS.
             SRI.K.R.VINOD
             SMT.M.S.LETHA
             KUM.K.S.SREEREKHA
             SRI.NABIL KHADER

RESPONDENT/RESPONDENT NO.1:

             S.SUHAS I.A.S.,
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
             THE DISTRICT COLLECTOR, ERNAKULAM,
             (APPELLATE AUTHORITY),CIVIL STATION, KAKKANAD,
             ERNAKULAM-682 030.

             R1 BY GOVERNMENT PLEADER

             SRI.PAUL ABRAHAM VAKKANAL - GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.1988 OF 2020 IN WP(C). 19992/2020

                                       2




                    Cont.Case(C) No.1988 of 2020
                 -----------------------------------------------

                              JUDGMENT

The learned counsel for the petitioner submits that the direction

contained in the judgment has been complied with. In the light of the

submission made by the learned counsel for the petitioner, this Contempt of

Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

PV Con.Case(C).No.1988 OF 2020 IN WP(C). 19992/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT OF THE HON'BLE HIGH COURT OF KERALA IN WP(C) NO.19992/2020 DATED 25.09.2020.

ANNEXURE A2 THE COPY OF THE RECEIPT ISSUED FROM THE OFFICE OF RESPONDENT HEREIN DATED 27.10.2020.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter