Nalini Hareendranath.M vs Dr.C.Vasantha Kumari
2021 Latest Caselaw 2467 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MR. JUSTICE A.HARIPRASAD

                               &

          THE HONOURABLE MR. JUSTICE T.V.ANILKUMAR

  THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                     RFA.No.141 OF 2018

AGAINST   THE  JUDGMENT   IN   OS   48/2014  OF     ADDITIONAL
SUBORDINATE COURT, THALASSERY DATED 28-07-2017.


APPELLANT/DEFENDANT NO.3   :

            NALINI HAREENDRANATH.M, D/O.AMMUKUTTY AMMA,
            AGED 69 YEARS, DHANYARAGAM,
            P.O.KOTTAYAMPOIL, PATHAYAKUNNU VIA,
            PIN - 670 643, THALASSERI TALUK.

            BY ADVS.SRI.K.V.PAVITHRAN
            & SRI.JAYANANDAN MADAYI PUTHIYAVEETTIL

RESPONDENTS/PLAINTIFFS 1 & 2, DEFENDANTS 1, 2, 4 TO 7     :

      1   DR.C.VASANTHA KUMARI,
          W/O.LATE ADV.M.JANARDHANAN, AGED 65 YEARS, DEPUTY
          DIRECTOR OF COLLEGIATE EDUCATION (RTD),
          SREEVIHAR, P.O. KADIRUR, PIN -670642.

      2   JEEVANAND JANARDHANAN,
          S/O.LATE ADV.M.JANARDHANAN, AGED 30 YEARS,
          "SREEVIHAR", P.O KADIRUR, PIN-670 642.

      3   M.SAROJINI AMMA, D/O.KOOTERI KUNHIRAMAN NAMBIAR,
          AGED 78 YEARS, MANIYARATH HOUSE, KONGATTA,
          P.O. PATHAYAKUNNU, PIN -670 691.

      4   M.RAVEENDRANATH,
          S/O.KOOTERI KUNHIRAMAN NAMBIAR, AGED 73 YEARS,
          MANIYARATH HOUSE, KONGATTA,
          P.O.PATHYAKUNNU, PIN -670 691.
 R.F.A No. 141 of 2018                        2




         5      UDAYAPRAKASH.M.
                S/O.AMMUKUTTY AMMA, AGED 65 YEARS,
                VADAKKAYIL HOUSE, P.O.CHAMPAD -670 694.

         6      RATNAKARAN.M.
                S/O.KARTHIYAYANI AMMA, AGED 64 YEARS,
                SRUTHI NIVAS, SIXTH MILE ROAD, OTTACHIMAKKOOL,
                KONGATTA, P.O. PATHAYAKUNNU, PIN -670 691.

         7      REETHA PADMANABHAN,
                D/O.KARTHIAYANII AMMA, AGED 62 YEARS, ANAND,
                KONGATTA, PATHAYAKUNNU, 670 691.

         8      USHA JAYAPRAKASH,
                D/O.KARTHIAYANII AMMA, AGED 59 YEARS,
                JAYAPRABHA, P.O.KOTTAYAMPOIL, PIN -670 691.

                  R1    &   R2   BY   ADV.   SRI.R.PARTHASARATHY
                  R4    &   R5   BY   ADV.   KUM.S.MAYUKHA
                  R1    &   R2   BY   ADV.   SRI.RAJESH V.NAIR
                  R4    &   R5   BY   ADV.   SRI.R.SURENDRAN.


       THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
21.01.2021,        THE       COURT      ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 R.F.A No. 141 of 2018                 3




                        A.HARIPRASAD & T.V.ANILKUMAR, J J.

                   --------------------------------------
                               R.F.A No.141 of 2018
                   --------------------------------------
                    Dated this the 21st day of January, 2021


                                 JUDGMENT

A.HARIPRASAD, J

Learned counsel for the appellant submitted that the appellant

has no interest in prosecuting the matter. Therefore, the appeal is dismissed

for non-prosecution.

All pending interlocutory applications will stand dismissed.

A. HARIPRASAD, JUDGE.

T.V.ANILKUMAR JUDGE amk