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Vineeth Kumar vs State Election Commission
2021 Latest Caselaw 2425 Ker

Citation : 2021 Latest Caselaw 2425 Ker
Judgement Date : 21 January, 2021

Kerala High Court
Vineeth Kumar vs State Election Commission on 21 January, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                  WP(C).No.15573 OF 2020(V)

PETITIONERS:

     1       VINEETH KUMAR, AGED 37 YEARS
             S/O.K N P PANICKER, SEEMA NIVAS (THANNICKAL),
             PADUTHODU, NARAKATHANI.P.O., MALLAPPALLY
             TALUK, PATHANAMTHITTA DISTRICT, PIN-689544.

     2       RAJANI JAYARAJAN,
             ELAVUMKAL HOUSE, PURAMATTAM.P.O., THIRUVALLA,
             PIN-689543, PATHANAMTHITTA DISTRICT.

            BY ADV. SRI.VIVEK VARGHESE P.J.
RESPONDENTS:

     1       STATE ELECTION COMMISSION,
             KERALA, REPRESENTED BY ITS SECRETARY,
             CORPORATION OFFICE COMPLEX, LMS JUNCTION,
             PALAYAM, THIRUVANANTHAPURAM, PIN-695033.

     2       SECRETARY,
             KOIPURAM BLOCK PANCHAYATH, PULLADU.P.O.,
             PATHANAMTHITTA DISTRICT, PIN-689548.

     3       PURAMATTAM GRAMA PANCHAYATH,
             REPRESENTED BY ITS SECRETARY, PURAMATTAM.P.O.,
             PATHANAMTHITTA DISTRICT, PIN-689543.

     4       SRI.E.T.RAVI,
             EDATHARA HOUSE, MEMALA, VENNIKULAM.P.O.,
             PATHANAMTHITTA DISTRICT, PIN-689544.

     5       SRI.THOMAS JACOB,
             PULIMOOTTIL HOUSE, PURAMATTAM.P.O.,
             THIRUVALLA-689543.
 W.P.(C) No.15573 of 2020          2




        6        SMT.RACHEL BOBAN,
                 MOOLAMANNIL HOUSE, PURAMATTAM.P.O.,
                 THIRUVALLA-689543.

        7        SMT.ASHA JAYAPALAN,
                 MACHERI PARAKKAL HOUSE, PURAMATTAM.P.O.,
                 THIRUVALLA-689543.

        8        SRI.EAPEN PAUL,
                 KOODATHUM MURIYIL, VALANKARA, VENNIKULAM.P.O.,
                 PIN-689544.

        9        SMT.SOSAMMA JOSEPH,
                 THOPPIL, PURAMATTAM, PURAMATTAM.P.O.,
                 THIRUVALLA-689543.

        10       AJITH PRASAD M.,
                 KADAMALA HOUSE, PURAMATTOM, PURAMATTAM.P.O.-
                 689543, THIRUVALLA, PATHANAMTHITTA DISTRICT.

        11       ALEYAMMA VARGHESE,
                 THEKKEL HOUSE, VENNIKULAM-689544, THIRUVALLA,
                 PATHANAMTHITTA DISTRICT.

        12       SAJI CHACKO,
                 KOCHUPARAMBIL, VENNIKULAM-689544, THIRUVALLA,
                 PATHANAMTHITTA DISTRICT.

        13       THE RETURNING OFFICER,
                 G18 PURAMATTAM GRAMA PANCHAYAT, ASSISTANT
                 DIRECTOR OF AGRICULTURE, PULLADU.P.O., PIN-
                 689548, THIRUVALLA, PATHANAMTHITTA DISTRICT.

            R5-6 BY ADV. SRI.JACOB P.ALEX
            R5-6 BY ADV. SHRI. BEJOY JOSEPH P.J.
            R5-6 BY ADV. SHRI.MANU SANKAR P.
OTHER PRESENT:

                 SRI.MURALI PURUSHOTHAMAN, SC ,GP KJ. MANURAJ

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.15573 of 2020                 3




                           W.P.(C) No.15573 of 2020
                 -----------------------------------------------


                               JUDGMENT

It is seen that the writ petition has become

infructuous. It is, accordingly dismissed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

ds 21.01.2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LETTER NO.A4-

1016/2020 DATED 15.6.2020 ALONG WITH THE NO-CONFIDENCE MOTION DATED NIL.

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 18.12.2019 IN OP(ELECTION)14/2015 OF THE LEARNED MUNSIFF COURT, THIRUVALLA.

EXHIBIT P3 TRUE COPY OF CASE DETAILS OF CMA 07/2020 AGAINST EXHIBIT P2 BEFORE DISTRICT COURT PATHANAMTHITTA.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 26.6.2020 IN WPC.NO.12798/2020 OF THIS HON'BLE COURT.

EXHIBIT P5 TRUE COPY OF THE LETTER NO.A4-

1105/2020 DATED 3.6.2020 ALONG WITH THE NO-CONFIDENCE MOTION.

EXHIBIT P6 TRUE COPY OF COUNSEL STATEMENT IN WPC.13250/20120 OF THIS HON'BLE COURT.

EXHIBIT P7 TRUE COPY OF JUDGMENT ON 7.7.2020 IN WPC.12798/2020 OF THIS HON'BLE COURT.

EXHIBIT P8 TRUE COPY OF THE MEDICAL REPORT DATED 10.7.2020.

EXHIBIT P9 TRUE COPY OF THE MAIL COMPLAINT DATED 13.7.2020 BY THE PETITIONER TO THE 1ST RESPONDENT.

EXHIBIT P10 TRUE COPY OF THE NEWS CUTTING FROM MALAYALA MANORAMA DATED 16.7.2020.

EXHIBIT P11 TRUE COPY OF THE REPORT DATED 15.7.2020.

EXHIBIT P12 TRUE COPY OF THE NOTICE DATED 23.7.2020 ISSUED BY THE 3RD

RESPONDENT.

EXHIBIT P13 TRUE COPY OF THE DECLARATIONS SUBMITTED BY THE MEMBERS OF THE 3RD RESPONDENT BEFORE THE STATUTORY AUTHORITY.

EXHIBIT P14 TRUE COPY OF THE LETTER NO.SEC/33/2020-A6 DATED 17.2.2020.

 
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