S. Ajithkumar vs The Deputy Commssioner ...
2021 Latest Caselaw 2417 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

     THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

                      WP(C).No.25057 OF 2020(F)


PETITIONER:

               S. AJITHKUMAR
               AGED 49 YEARS
               S/O. SUGATHAN, PUTHENVILA HOUSE, KATTADY P.O,
               KOTTARAKKARA TALUK, KOLLAM DISTRICT

               BY ADVS.
               SRI.HARISANKAR V. MENON
               SMT.MEERA V.MENON

RESPONDENTS:

      1        THE DEPUTY COMMSSIONER (ASSESSMENT)
               SGST DEPARTMENT, KOTTARAKKARA 691 506

      2        THE TAHSILDAR,
               REVENUE RECOVERY, TALUK OFFICE, KOTTARAKKARA 691 506

      3        THE VILLAGE OFFICER,
               KOTTARAKKARA VILLAGE, KOTTARAKKARA 691 506

      4        THE VILLAGE OFFICER,
               KAREEPRA VILLAGE, KOTTARAKKARA 691 509

      5        THE DISTRICT COLLECTOR,
               COLLECTORATE, KOLLAM 691 013



               GP- SMT. THUSHARA JAMES

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.25057 OF 2020(F)

                                  2

                            JUDGMENT

Dated this the 21st day of January 2021

Learned counsel for the petitioner on instructions submits that

the petitioner wants to withdraw the instant petition. The petition is

accordingly disposed of as withdrawn.

Sd/-

A.M.BADAR Nsd //true copy// JUDGE PA to Judge WP(C).No.25057 OF 2020(F)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 COPY OF INTIMATION ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P2 COPY OF INTIMATION ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P3 COPY OF INTIMATION ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P4 COPY OF INTIMATION ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P5 COPY OF INTIMATION ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P6 COPY OF E-CHALLAN EVIDENCING THE PAYMENT MADE BY THE PETITIONER

EXHIBIT P7 COPY OF E-CHALLAN EVIDENCING THE PAYMENT MADE BY THE PETITIONER

EXHIBIT P8 COPY OF E-CHALLAN EVIDENCING THE PAYMENT MADE BY THE PETITIONER.

EXHIBIT P9 COPY OF E-CHALLAN EVIDENCING THE PAYMENT MADE BY THE PETITIONER.

EXHIBIT P10 COPY OF E-CHALLAN EVIDENCING THE PAYMENT MADE BY THE PETITIONER.

EXHIBIT P11 COPY OF CLEARANCE CERTIFICATE ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P12 COPY OF CLEARANCE CERTIFICATE ISSUED BY THE 1ST RESPONDENT

EXHIBIT P13 COPY OF CLEARANCE CERTIFICATE ISSUED BY THE 1ST RESPONDENT

EXHIBIT P14 COPY OF CLEARANCE CERTIFICATE ISSUED BY THE 1ST RESPONDENT

EXHIBIT P15 COPY OF CLEARANCE CERTIFICATE ISSUED BY THE 1ST RESPONDENT

EXHIBIT P16 COPY OF CLEARANCE CERTIFICATE ISSUED BY THE WP(C).No.25057 OF 2020(F)

1ST RESPONDENT

EXHIBIT P17 COPY OF LETTER ISSUED BY THE 2ND RESPONDENT

EXHIBIT P18 COPY OF LETTER ISSUED BY THE 2ND RESPONDENT

EXHIBIT P19 COPY OF CLEARANCE CERTIFICATE ISSUED BY THE 1ST RESPONDENT

EXHIBIT P20 COPY OF LETTER SUBMITTED BY THE PETITIONER

EXHIBIT P21 COPY OF LETTER SUBMITTED BY THE PETITIONER

EXHIBIT P22 COPY OF COMMUNICATION ISSUED BY THE 2ND RESPONDENT

EXHIBIT P23 COPY OF CLEARANCE CERTIFICATE ISSUED BY CATHOLIC SYRIAN BANK LTD

EXHIBIT P24 COPY OF JUDGMENT IN W.P(C) NO. 9417/2018 OF THIS HON'BLE COURT.