Khadeeja vs Sreeram Sambasiva Rao
2021 Latest Caselaw 2397 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

    THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942

          Con.Case(C).No.1537 OF 2020 IN WP(C). 27293/2019

AGAINST THE JUDGMENT DATED 23-10-2019 IN WP(C) 27293/2019(J) OF
                     HIGH COURT OF KERALA



PETITIONER:

               KHADEEJA
               AGED 68 YEARS
               D/O.LATE KUNHIKUTTY ALI, NASEEM HOUSE,
               KONGANNUR P.O., ATHOLI, KOZHIKODE, PIN-673315.

               BY ADVS.
               SRI.PUSHPARAJAN KODOTH
               SRI.K.JAYESH MOHANKUMAR
               SMT.VANDANA MENON
               SRI.P.SHAMSUDDEEN
               SRI.VIMAL VIJAY
               SHRI.RESHMA T.R.

RESPONDENTS:

      1        SREERAM SAMBASIVA RAO, I.A.S.
               AGED 35 YEARS
               (FATHERS NAME NOT KNOWN), DISTRICT COLLECTOR,
               KOZHIKODE-673001.

      2        SHEEBA GEORGE,
               AGED 46 YEARS
               (FATHERS NAME NOT KNOWN) DIRECTOR, DIRECTORATE OF
               SOCIAL JUSTICE, VIKAS BHAVAN, 5TH FLOOR,
               THIRUVANANTHAPURAM-695001.

      3        SHEEBA MUMTAZ C.K.,
               (AGE AND FATHERS NAME NOT KNOWN) DISTRICT SOCIAL
               JUSTICE OFFICER, CIVIL STATION, KOZHIKODE-673001.

               R1-3 BY GOVERNMENT PLEADER

         THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
    FOR ADMISSION ON 21.01.2021, THE COURT ON THE SAME DAY
    DELIVERED THE FOLLOWING:
                     Sathish Ninan, J.
            ==============================
             Contempt Case No.1537 of 2020
              ==========================
        Dated this the 21st day of January, 2021

                        JUDGMENT

It is submitted by the learned Government Pleader

that, in compliance with the judgment, orders have

been passed on 19.01.2021.

Submission recorded.

Contempt case is closed.

Sd/- Sathish Ninan, Judge

vdv Con.Case(C).No.1537 OF 2020 IN WP(C). 27293/2019

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A TRUE COPY OF THE JUDGMENT IN W.P(C)NO.27293/2019 DATED 23.10.2019 ON THE FILE OF THIS HON'BLE COURT (4 PAGES).

ANNEXURE B TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT ON 13.03.2020. (1 PAGES)

ANNEXURE C TRUE COPY OF THE LETTER DATED 01.06.2020 ISSUED BY 1ST RESPONDENT. (1 PAGE).

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