Kerala High Court
Mini Divakaran vs State Of Kerala on 21 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
WP(C).No.22189 OF 2018(W)
PETITIONER/S:
MINI DIVAKARAN
AGED 49 YEARS, W/O DIVAKARAN,
MEMBER, WARD NO.19,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307,
RESIDING AT ELLUPARAMBIL HOUSE,
UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT - 682 307.
BY ADVS.
SRI.K.RAMAKUMAR (SR.)
SMT.R.S.ASWINI SANKAR
SRI.T.H.ARAVIND
SRI.S.M.PRASANTH
SRI.T.RAMPRASAD UNNI
SRI.G.RENJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE SECRETARY TO GOVERNMENT
DEPARTMENT OF LOCAL SELF GOVERNMENT,
GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695 001.
3 THE STATE ELECTION COMMISSION
O/O THE STATE ELECTION COMMISSION,
THIRUVANANTHAPURAM - 695 001.
4 THE SECRETARY
BLOCK PANCHAYAT, MULANTHURUTHY,
ERNAKULAM DISTRICT - 682 314.
5 UDAYAMPEROOR GRAMA PANCHAYAT
REPRESENTED BY ITS SECRETARY,
UDAYAMPEROOR,
ERNAKULAM DISTRICT - 682 307.
W.P.(C) No.22189 of 2018
2
6 SRI JOHN JACOB
PRESIDENT & MEMBER, WARD NO.7,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
7 SRI.VINOD CHANDRAN
MEMBER, WARD NO.5,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
8 SRI C.P.SUNIL KUMAR
MEMBER, WARD NO.14,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
9 SRI.P.V.LOHITHAKSHAN
MEMBER, WARD NO.6,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
10 SRI SAJU PONGALAYIL
MEMBER, WARD NO.17,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
11 SRI JAYAKESAVADAS
MEMBER, WARD NO.8,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
12 SMT REENA RAVINDRAN
MEMBER, WARD NO.9,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
13 SMT REENA GEORGE
MEMBER, WARD NO.4,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
14 SRI P.C.BINEESH
MEMBER, WARD NO.13, UDAYAMPEROOR GRAMA
PANCHAYAT,UDAYAMPEROOR, ERNAKULAM DISTRICT - 682
307.
15 SRI T.P.SHAJI
MEMBER, WARD NO.12,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
W.P.(C) No.22189 of 2018
3
16 SMT SAJITHA SUNIL KUMAR
MEMBER, WARD NO.11,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
17 SMT GIRIJA VARADHAN
MEMBER, WARD NO.15,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
18 SRI E.S.JAYAKUMAR
MEMBER, WARD NO.16,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
19 SRI THULASI DASAPPAN
MEMBER, WARD NO.10,
UDAYAMPEROOR GRAMA PANCHAYAT,
UDAYAMPEROOR, ERNAKULAM DISTRICT - 682 307.
20 THE DEPUTY DIRECTOR OF PANCHAYATS
ERNAKULAM DISTRICT,
KAKKANAD, KOCHI-682 030.
R1-2, R20 BY SRI.K.J. MANURAJ,GOVERNMENT PLEADER
R3 BY ADV. SRI.MURALI PURUSHOTHAMAN, SC,K.S.E.COMM
R5 BY ADV. SMT.C.G.AJITHA
R5-6 BY ADV. SRI.T.U.THOMAS
R5-6 BY ADV. SMT.C.G.BINDU
R7-19 BY ADV. SRI.C.S.AJITH PRAKASH
R7-19 BY ADV. SRI.T.K.DEVARAJAN
R7-19 BY ADV. SRI.PAUL C THOMAS
R7-19 BY ADV. SRI.A.TJOSE
R7-19 BY ADV. SRI.UNNI NAIR
R7-19 BY ADV. SRI.BIJITH S.KHAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No.22189 of 2018
4
W.P.(C) No.22189 of 2018
-----------------------------------------------
JUDGMENT
Having heard the learned counsel for the parties on
either side, I deem it appropriate to close the writ petition without
prejudice to the right of the petitioner to file a fresh writ petition, if
situations warrant, at a later point of time. Ordered accordingly.
Sd/-
P.B.SURESH KUMAR, JUDGE.
ds 21.01.2021
W.P.(C) No.22189 of 2018
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT-P1: TRUE COPY OF NOTICE SIGNED BY SOME
MEMBERS SENT TO THE 1ST RESPONDENT.
EXHIBIT-P2: TRUE COPY OF RESOLUTION EXPRESSING NO
CONFIDENCE AGAINST THE PETITIONER
SUBMITTED BEFORE R1 DT.08.06.2018.
EXHIBIT-P3: TRUE COPY OF THE JUDGMENT DATED
22.06.2018 IN W.P.(C) NO.20329 OF 2018.
EXHIBIT-P4: TRUE COPY OF THE NOTICE DATED 23.06.2018
ISSUED BY THE 4TH RESPONDENT.
EXHIBIT-P5: TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER DATED 27.06.2018.
EXHIBI-P6: TRUE COPY OF THE REQUEST SUBMITTED BY
THE PETITIONER BEFORE THE 4TH
RESPONDENT, DATED 25.06.2018.
EXHIBIT-P7: TRUE COPY OF THE REQUEST SUBMITTED BY
THE PETITIONER BEFORE THE 4TH
RESPONDENT, DATED 29.06.2018.
EXHIBIT-P8: TRUE COPY OF THE REQUEST SUBMITTED BY
THE PETITIONER BEFORE THE 4TH
RESPONDENT, DATED 30.06.2018.
