Kerala High Court
Smt.Sonia Catherine Mathew vs Kerala State Election Commission on 21 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
THURSDAY, THE 21ST DAY OF JANUARY 2021 / 1ST MAGHA, 1942
WP(C).No.22456 OF 2020(F)
PETITIONERS:
1 SMT.SONIA CATHERINE MATHEW
AGED 37 YEARS
W/O RAVEEN, KOLOTHUMANNIL, KARIMBANAKUZHY,
PATHANAMTHITTA P O - 689645
2 SHRI.ALEX MATHEWS
AGED 47 YEARS
S/O. GEORGE MATHEW, AYYAMPLACKAL, MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
3 MISS. NISSY RACHEL ALEX
AGED 19 YEARS
D/O. ALEX MATHEWS, AYYAMPLACKAL, MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
4 SMT. SUSY ALEX
AGED 40 YEARS
W/O ALEX MATHEWS,
AYYAMPLACKAL, MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
5 SMT. RACHEL MATHEWS
AGED 80 YEARS
W/O GEORGE MATHEW, AYYAMPLACKAL, MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
6 SHRI. KEVIN MULANKEEZHIL ALEX
AGED 22 YEARS
S/O SMT. SALY ALEX,
MULANKEEZHIL,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
7 ANN MARY ALEX
AGED 26 YEARS
D/O SMT SALY ALEX,
MULANKEEZHIL, MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
8 ALEXY ELSA BIJU
AGED 22 YEARS
WP(C).No.22456 OF 2020(F)
2
ALUMMOOTTIL THEKKETHIL, NANNUVAKADU,
PATHANAMTHITTA P O-689645.
9 SHRI. ANIL THAMPY
AGED 36 YEARS
S/O SHRI T G THAMPY,
CHALUMKAROTTTU ANIL BHAVAN, MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
10 SHRI JOY EASOW
AGED 76 YEARS
S/O EASOW MATHAI,
JOY BHAVAN,
MARIA NAGAR,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
11 SMT MARIYAMMA VARGHESE
AGED 73 YEARS
W/O P J VARGHESE, JOHNS VILLA PALLIYATHU,
MARIA NAGAR, MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
12 SHRI SANIL JACOB
AGED 32 YEARS
S/O JACOB C G, JOY BHAVAN, MARIA NAGAR,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
13 SHRI AMAY THOMAS GEORGE
AGED 20 YEARS
S/O GEORGE B THOMAS, BUDHANIKUNNIL,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
14 SMT. ACHAMMA GEORGE
AGED 82 YEARS
W/O LATE A J GEORGE, AYYAMPLACKAL,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
15 SHRI. YUBI MARY THOMAS
AGED 32 YEARS
D/O JOHN THOMAS, KONNACKAL EBENEZER COMPLEX
RING ROAD, PATHANAMTHITTA-P O-689645.
WP(C).No.22456 OF 2020(F)
3
16 SHRI. K G PHILIP
AGED 53 YEARS
S/O C G GEEVARGHESE, KIZHAKKEKALAYIL
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
17 SMT G SNEHA PRAKASH
AGED 26 YEARS
W/O SABU STEPHEN, KARIKULAM THAZHATHETHIL,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
18 SMT SHEEJA P J
AGED 39 YEARS
W/O P A SAJIMON, PUTHUPARAMBIL, NANNUVAKKADU,
PATHANAMTHITTA P O-689645.
19 SMT ROSE SARA MATHEW
AGED 22 YEARS
D/O SAJEEV MATTHEW JOSEPH, KUDAPPANA VEEDU,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
20 SHRI. K. Y. SAMUEL
AGED 61 YEARS
S/O. LATE THOMAS YOHANNAN, KALLUMKOOTTATHIL,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
21 SMT. KRIPA CHRIS PRASAD
AGED 19 YEARS
D/O PRASAD, KARIKULAM THAZHATHETHIL,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
22 SMT. CHINNAMMA KUNJUMMEN
AGED 83 YEARS
W/O KUNJUMMEN, VAZHAYIL, AZHOOR,
PATHANAMTHITTA P O-689645.
23 PROF. V J CICILY
AGED 79 YEARS
W/O LATE K G KOCHUKOSHY, KONNAYIL ,
T B ROAD,
WP(C).No.22456 OF 2020(F)
4
PATHANAMTHITTA P O-689645
24 SMT. MERLIN ELSA MATHEW
AGED 35 YEARS
W/O MR BILU ABRAHAM, THYKKARA,
T B ROAD,
PATHANAMTHITTA P O-689645
25 SMT. SARAMMA
AGED 70 YEARS
W/O JOHN ABRAHAM, THYKKARA,
T B ROAD,
PATHANAMTHITTA P O-689645
26 SMT SOSAMMA
AGED 90 YEARS
W/O LATE PHILIP
CHERUKARA,
T B ROAD,
PATHANAMTHITTA P O-689645
27 SMT. SANTHI
AGED 51 YEARS
W/O JOSEPH CHERIAN, CHALUMKAROTTU,
MAKKAMKUNNU, PATHANAMTHITTA P O-689645.
28 SMT MARIYAMMA
AGED 65 YEARS
W/O T G THAMPY, CHALUMKAROTTU ANIL BHAVAN ,
MAKKAMKUNNU, PATHANAMTHITTA P O-689645.
29 SHRI THAMPY
AGED 74 YEARS
S/O LATE CHERIAN, CHALUMKAROTTU ANIL BHAVAN,
MAKKAMKUNNU,
PATHANAMTHITTA P O-689645.
BY ADVS.
SRI.JACOB P.ALEX
SRI.JOSEPH P.ALEX
SHRI.MANU SANKAR P.
RESPONDENTS:
1 KERALA STATE ELECTION COMMISSION
WP(C).No.22456 OF 2020(F)
5
CORPORATION OFFICE COMPLEX, PALAYAM,
THIRUVANANTHAPURAM, PIN-695003.
REP BY ITS SECRETARY.
2 ELECTORAL REGISTRATION OFFICER,
(MUNICIPAL SECRETARY), PATHANAMTHITTA
MUNICIPALITY, MUNICIPAL OFFICE,
PATHANAMTHITTA. PIN-689 645
BY ADV.
SRI.MURALI PURUSHOTHAMAN - SC
SRI.JAMES ABRAHAM - SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 21.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C).No.22456 OF 2020(F)
6
W.P.(C) No.22456 of 2020
-----------------------------------------------
JUDGMENT
It is seen that the writ petition has become
infructuous. It is, accordingly dismissed.
Sd/-
P.B.SURESH KUMAR, JUDGE.
ds 21.01.2021
WP(C).No.22456 OF 2020(F)
APPENDIX
PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE LIST SHOWING THE
PARTICULARS OF THE APPLICATIONS
SUBMITTED BY THE PETITIONERS 1 TO 21
BEFORE THE 2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF THE LIST SHOWING THE
PARTICULARS OF THE APPLICATIONS
SUBMITTED BY PETITIONER 22 TO 29
BEFORE THE 2ND RESPONDENT
EXHIBIT P3 TRUE COPY OF LETTER DATED 22/10/2020
BEARING NO.R1-374/2020 ISSUED BY 2ND
RESPONDENT.
EXHIBIT P3(a): TRUE COPY OF THE INTIMATION SLIP DATED
22/10/2020 ISSUED BY THE 2ND
RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ELECTORAL IDENTITY
CARD BEARING NO.10Z0577106 OF 23RD
PETITIONER ISSUED BY ELECTION
COMMISSION OF INDIA
EXHIBIT P4(a) TRUE COPY OF THE RELEVANT PAGES OF
RATION CARD BEARING NO.1312036047 OF
23RD PETITIONER
